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Patna High Court judgments

53,186 judgments · page 598 of 2,660

High Courts29 Mar 2016Dismissed

Jawahar Lall and Others Vs The State of Bihar and Others

Patna High Court · (2016) 03 PAT CK 0055

Constitution of India, 1950 - Article 12, Article 14, Article 16, Article 309, Article 310, Article 311, Article 311(2)Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 197Penal Code, 1860 (IPC) - Section 120-B
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High Courts29 Mar 2016Dismissed

The State of Bihar Vs Sushil Kumar

Patna High Court · (2016) 03 PAT CK 0050

Criminal Procedure Code, 1973 (CrPC) - Section 313 (1) (b), Section 378(1)(3)Penal Code, 1860 (IPC) - Section 120B, Section 302, Section 34
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High Courts29 Mar 2016Allowed

Ashok Sah Vs The State of Bihar and Others

Patna High Court · (2016) 03 PAT CK 0048

Bihar and Orissa Excise Act, 1915 - Section 20, Section 22, Section 42, Section 42(1), Section 42(1)(c), Section 61, Section 66, Section 67, Section 68, Section 7, Section 7 (2), Section 7 (2) (b), Section 7 (2) (c), Section 7(2)(b), Section 89
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High Courts28 Mar 2016Disposed Off

Dr. Surendra Kumar Vs State of Bihar

Patna High Court · (2016) 3 BBCJ 305 : (2016) 4 PLJR 112

Constitution of India, 1950 — Article 226Senior Resident, Tutor, Bihar Medical Education Service Cadre Recruitment, Appointment and Promotion Rules, 2008 — Rule 7
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High Courts28 Mar 2016Allowed

Radheshyam Sharma Vs State of Bihar

Patna High Court · (2016) 2 ECrC 648

Criminal Procedure Code, 1973 (CrPC) — Section 468(2)(c), 473, 482Penal Code, 1860 (IPC) — Section 323, 34, 341, 354, 504, 506
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