CourtKutchehry.com

COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 594 of 2,660

High Courts11 Apr 2016Allowed

Sishir Sinha Vs State of Bihar

Patna High Court · (2016) 3 PLJR 193

Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 - Section 35Constitution of India, 1950 - Article 226
Read judgment
High Courts08 Apr 2016Allowed

Satrudhan Mistri and Others Vs The State of Bihar and Others

Patna High Court · (2016) 2 ECrC 736 : (2016) 6 FLT 465

Criminal Procedure Code, 1973 (CrPC) - Section 467, Section 467, Section 468, Section 468, Section 468 (2)(c), Section 468(2), Section 468(2)(c), Section 469, Section 469, Section 470, Section 470, Section 471, Section 471, Section 472, Section 472, S
Read judgment
High Courts08 Apr 2016Disposed off

Kailash Rai Vs The State of Bihar and Others

Patna High Court · (2016) 3 ECrC 35

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), Section 156(1), Section 160, Section 161, Section 164, Section 164(1), Section 164(4), Section 281, Section 311, Section 482Evidence Act,
Read judgment
High Courts08 Apr 2016Allowed

Surendra Rajak and Others Vs The State of Bihar and Others

Patna High Court · (2016) 04 PAT CK 0042

Constitution of India, 1950 - Article 226Land Acquisition Act, 1894 - Section 11, Section 11A, Section 11-A, Section 12, Section 12(2), Section 17, Section 17(3A), Section 17(3B), Section 17(4), Section 31, Section 4, Section 4(1), Section 5A
Read judgment