COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 592 of 2,660

High Courts20 Apr 2016Dismissed

Kiran Kumari Vs State of Bihar

Patna High Court · (2016) 3 PLJR 539

High Courts20 Apr 2016Dismissed

Ratnesh Kumar Mishra and Others Vs The State of Bihar and Others

Patna High Court · (2016) 04 PAT CK 0055

Limitation Act, 1963 - Section 5

High Courts20 Apr 2016Dismissed

Ashok Kumar Vs Commissioner of Income Tax-I and Others

Patna High Court · (2016) 04 PAT CK 0054

Income Tax Act, 1961 - Section 132, Section 132(4A), Section 139, Section 147, Section 148, Section 148, Section 149, Section 150, Section 151, Section 152, Section 153, Section 23(3), Section 260A

High Courts20 Apr 2016Allowed

All India Students Federation Vs The State of Bihar and Others

Patna High Court · (2016) 04 PAT CK 0053

Constitution of India, 1950 - Article 14, Article 226Penal Code, 1860 (IPC) - Section 354, Section 354(d)

High Courts20 Apr 2016Allowed

Shipra Beverage Private Limited Vs The State of Bihar and Others

Patna High Court · (2016) 04 PAT CK 0043

Bihar and Orissa Excise Act, 1915 - Section 42, Section 42(1), Section 42(1)(h), Section 42(g)((h), Section 42(h)Constitution of India, 1950 - Article 226

High Courts19 Apr 2016Dismissed

Sri 108 Shyamajee Vs State of Bihar

Patna High Court · (2016) 2 BBCJ 121 : (2016) 3 BLJud 6 : (2016) 4 PLJR 122

Bihar Public Land Encroachment Act, 1956 — Section 6Constitution of India, 1950 — Article 226

High Courts19 Apr 2016Dismissed

State of Bihar Vs Shyam Narayan Singh

Patna High Court · (2016) 3 BBCJ 276 : (2016) 4 PLJR 38

High Courts19 Apr 2016Dismissed

Savita Kumari Vs State of Bihar

Patna High Court · (2016) 3 PLJR 947

Constitution of India, 1950 — Article 226

High Courts19 Apr 2016Dismissed

Shankar Prasad Vs Union of India

Patna High Court · (2016) 3 PLJR 946

Constitution of India, 1950 — Article 226

High Courts19 Apr 2016Disposed Off

Ram Briksh Sah Vs Bihar Industrial Area Development

Patna High Court · (2016) 2 BLJud 283 : (2016) 3 PLJR 753

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1

High Courts19 Apr 2016Allowed

Pradeep Sah Vs State of Bihar

Patna High Court · (2016) 3 ECrC 95 : (2016) 4 PLJR 124

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 363, 366, 497

High Courts19 Apr 2016Disposed Off

Kamala Singh Vs State of Bihar

Patna High Court · (2016) 2 PLJR 661

Constitution of India, 1950 - Article 226

High Courts19 Apr 2016Disposed Off

Ajay Kumar Dubey Vs Union of India

Patna High Court · (2016) 3 PLJR 399

Constitution of India, 1950 - Article 226

High Courts19 Apr 2016Disposed off

Suraksha Diagnostic Pvt. Ltd. Vs The State of Bihar and Others

Patna High Court · (2016) 04 PAT CK 0041

Contract Act, 1872 - Section 27

High Courts18 Apr 2016Allowed

Raj Kumar Prasad Vs State of Bihar

Patna High Court · (2016) 4 PLJR 135

High Courts18 Apr 2016Dismissed

Tuntun Kumar Vs Union of India

Patna High Court · (2017) 171 AIC 368 : (2016) 4 PLJR 123

Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 6, 7

High Courts18 Apr 2016Dismissed

Sushila Raut Vs M/s. Indian Oil Corporation Ltd.

Patna High Court · (2016) 4 PLJR 136

Constitution of India, 1950 — Article 226

High Courts18 Apr 2016Disposed Off

M/S Bandana Fuel Industries Vs Bharat Coking Coal Limited

Patna High Court · (2016) 3 BBCJ 274 : (2016) 2 BLJud 310 : (2016) 4 PLJR 35

Constitution of India, 1950 — Article 226

High Courts18 Apr 2016Disposed Off

Union of India Vs Mohan Prasad

Patna High Court · (2016) 3 BBCJ 288 : (2016) 4 PLJR 58

Constitution of India, 1950 — Article 226

High Courts18 Apr 2016Dismissed

Audhar Kumar Vs Bharat Petroleum Corporation Limited

Patna High Court · (2016) 3 BBCJ 285 : (2016) 4 PLJR 56