High Courts22 Apr 2016Disposed Off
State of Bihar Vs Pankaj Kumar Mukul
Patna High Court · (2016) 3 PLJR 829
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 591 of 2,660
High Courts22 Apr 2016Dismissed
Dr. Bipin Kumar Choudhary Vs Rajendra Agricultural University
Patna High Court · (2016) 2 BBCJ 207 : (2016) 3 BLJud 5 : (2016) 3 PLJR 770
Constitution of India, 1950 — Article 226
High Courts22 Apr 2016Allowed
Nitish Kumar Vs State of Bihar
Patna High Court · (2016) 164 AIC 511 : (2016) 2 BBCJ 195 : (2016) 2 BLJud 299 : (2016) 3 ECrC 238
Criminal Procedure Code, 1973 (CrPC) - Section 482Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 498A
High Courts22 Apr 2016Dismissed
Munni Masomat Vs State of Bihar
Patna High Court · (2016) 3 ECrC 214
Criminal Procedure Code, 1973 (CrPC) - Section 311
High Courts21 Apr 2016Dismissed
Harinandan Prathmik Vidyalaya Vs State of Bihar
Patna High Court · (2016) 3 BBCJ 336 : (2016) 4 PLJR 86
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 3Constitution of India, 1950 — Article 226
High Courts21 Apr 2016Disposed Off
State Bank of India Vs Barun Kumar
Patna High Court · (2016) 4 PLJR 225
High Courts21 Apr 2016Dismissed
Dharam Kumar @ Dharan Kumar Vs State of Bihar
Patna High Court · (2016) 164 AIC 508 : (2016) 2 BBCJ 263 : (2016) 3 BLJud 22 : (2016) 3 ECrC 74
Evidence Act, 1872 - Section 3Penal Code, 1860 (IPC) - Section 302
High Courts21 Apr 2016Allowed
Nilu Singh Vs Union of India
Patna High Court · (2016) 4 BLJud 250 : (2016) 3 ECrC 196
Criminal Procedure Code, 1973 (CrPC) - Section 451, 457, 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 25, 29
High Courts21 Apr 2016Dismissed
Raj Kishore Gupta Vs State of Bihar
Patna High Court · (2016) 3 ECrC 111
Criminal Procedure Code, 1973 (CrPC) - Section 482Prevention of Corruption Act, 1988 - Section 13(2), 7
High Courts21 Apr 2016Dismissed
Nagendra Kumar Singh Vs State of Bihar
Patna High Court · (2016) 2 BBCJ 210 : (2016) 3 BLJud 9
Constitution of India, 1950 - Article 226
High Courts21 Apr 2016Dismissed
Gayatri Kumari Vs State of Bihar
Patna High Court · (2017) 1 PLJR 548
High Courts20 Apr 2016Disposed Off
Manish Kumar Vs The State of Bihar
Patna High Court · (2016) 3 ECrC 560 : (2017) 1 PCCR 57
Criminal Procedure Code, 1973 (CrPC) — Section 439Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 498A
High Courts20 Apr 2016Allowed
Baleshwar Mandal Vs State of Bihar
Patna High Court · (2016) 3 ECrC 89
Evidence Act, 1872 - Section 113B, 3Penal Code, 1860 (IPC) - Section 304B
High Courts20 Apr 2016Disposed Off
Smt. Raj Kumari Vs Hindustan Petroleum Corporation Limited
Patna High Court · (2016) 166 AIC 558 : (2016) 3 PLJR 201
Constitution of India, 1950 - Article 226
High Courts20 Apr 2016Allowed
Sabiha Naaz Vs Patna University
Patna High Court · (2016) 3 PLJR 224
Constitution of India, 1950 - Article 226
High Courts20 Apr 2016Allowed
Dhirendra Kumar Vs Chairman, Nagar Parishad, Warsaliganj, Nawada
Patna High Court · (2016) 3 PLJR 326
High Courts20 Apr 2016Dismissed
Ashok Kumar Vs Commissioner of Income Tax-I, Patna
Patna High Court · (2016) 290 CurTR 450 : (2016) 386 ITR 342 : (2016) 3 PLJR 388
High Courts20 Apr 2016Disposed Off
Mithilesh Kumar @ Mithlesh Kumar Vs State of Bihar
Patna High Court · (2016) 3 ECrC 244 : (2017) 1 PCCR 87