High Courts24 Mar 2017
Munmun Kumari W/o Rakesh Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0080
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 545 of 2,660
High Courts24 Mar 2017Dismissed
Chaturbhuj Choudhary Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0079
High Courts24 Mar 2017Allowed
Dr. Ripusudan Shrivastava @ Ripusudan Prasad Shrivastava Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0078
Code of Criminal Procedure, 1973, Section 156(3) - Police officers power to Investigate cognizable caseIndian Penal Code, 1860, Section 120B, Section
High Courts23 Mar 2017Disposed off
Bindhyachal Kumar, S/o Shankar Jee Prasad Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0077
High Courts23 Mar 2017Dismissed
Soni Kumari daughter of Sri Ramadhin Prasad Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0076
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts23 Mar 2017Allowed
Reliance Communication Limited Vs The Union of India
Patna High Court · (2017) LIC 1653
Industrial Disputes Act, 1947 - Section 10, Section 2(a) (i), Section 2A (2), Section 7, Section 7A
High Courts22 Mar 2017Dismissed
Santosh Kumar Mishra Vs The State Of Bihar
Patna High Court · (2017) 03 PAT CK 0075
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts22 Mar 2017Disposed off
Sanjay Kumar Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0074
High Courts22 Mar 2017Dismissed
Jai Kishun Turha @ Jai Kisun Sah Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0073
Indian Penal Code, 1860, Section 120B, Section 435, Section 147, Section 307, Section 148, Section 149,
High Courts22 Mar 2017Dismissed
STATE OF BIHAR & ORS. Vs MOZAFFAR HASSAN
Patna High Court · (2017) 03 PAT CK 0072
Bihar Pension Rules, 1950, Rule 97(3), Rule 43(c)
High Courts22 Mar 2017Allowed
Ratna Infrastructure Projects Vs The Union of India
Patna High Court · (2017) 2 PLJR 461
Arbitration and Conciliation Act, 1996 - Section 11(6)
High Courts22 Mar 2017Allowed
Ganesh Yadav Vs The State of Bihar
Patna High Court · (2017) 2 PLJR 459
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 - Section 16(3), Section 30Constitution of India, 1950 - Article 226
High Courts21 Mar 2017Dismissed
Bishnu Priya, daughter of Shri Vijai Kumar Saroj Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0047
High Courts21 Mar 2017
Jangbahadur Paswan Son of Kari Paswan Resident Vs The Chairman, Railway Board, Ministry of Railways
Patna High Court · (2017) 03 PAT CK 0046
High Courts21 Mar 2017
Mithlesh Yadav S/O Late Gangu Yadav Vs The State Of Bihar
Patna High Court · (2017) 03 PAT CK 0045
Code of Criminal Procedure, 1973, Section 313 - Power to examine the accusedIndian Penal Code, 1860, Section 302, Section 307 - Punishment for mur
High Courts21 Mar 2017Dismissed
Ashutosh Kumar Karn Vs Tilka Manjhi Bhagalpur University
Patna High Court · (2017) 2 PLJR 468
High Courts20 Mar 2017Disposed off
Champa Devi Wife of Sundar Lal Sharma Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0070
High Courts20 Mar 2017
Rita Prasad Vs The State of Bihar & Anr
Patna High Court · (2017) 03 PAT CK 0069
Bihar Special Courts Act, 2009, Section 14, Section 13, Section 5
High Courts20 Mar 2017Dismissed
B. Chand Foundation Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0068
Indian Penal Code, 1860, Section 376, Section 363, Section 366A -Prevention of Immoral Traffic Act, 1956, Section 6, Section 5
High Courts20 Mar 2017Disposed off
Ashok Sharma, Son of Indrajeet Sharma Vs The State of Bihar
Patna High Court · (2017) 03 PAT CK 0067