High Courts29 Nov 2017Dismissed
Abdul Ahad Son of Abdul Hafeez Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0048
Indian Penal Code, 1860, Section 34, Section 379, Section 323, Section 506, Section 504, Section 341 - Acts d
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Patna High Court judgments
53,185 judgments · page 526 of 2,660
High Courts28 Nov 2017Allowed
Bateshwar Upadhyay Vs Geeta Devi And Ors
Patna High Court · (2018) 2 PLJR 485
Code Of Civil Procedure, 1908 — Order 41 Rule 23, Order 41 Rule 24
High Courts28 Nov 2017Allowed
State Of Bihar And Ors Vs Harijan Vikash Kendra
Patna High Court · (2018) 2 PLJR 794
High Courts28 Nov 2017Disposed Of
Shaila Devi Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 104
High Courts28 Nov 2017Disposed off
Ranjeet Kumar, S/O Late Mahendra Prasad Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0047
High Courts28 Nov 2017Allowed
Wakil Miyan Son of Late Rohan Miyan Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0046
Indian Penal Code, 1860, Section 447, Section 447, Section 323, Section 342 - Punishment for criminal trespass - Punishment for criminal trespass - Pu
High Courts27 Nov 2017Allowed
Radha Flour Mill And Ors Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 558
Electricity Act, 2013 — Section 56, 78ACustoms Act, 1967 — Section 25
High Courts27 Nov 2017Allowed
Dhirendra Prasad Sah @ Dhirendra Sah Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 326
Constitution Of India, 1950 — Article 14
High Courts27 Nov 2017
Chandrika Sah, Son of Late Mukha Sah Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0045
Code of Criminal Procedure, 1973, Section 145, Section 146(1), Section 145(5) - Procedure where dispute concerning land or water is likely to cause breach of peace - Power
High Courts27 Nov 2017Allowed
Ajay Kumar @ Laddu @ Laddu Mallik @ Ajay Kumar Mallik Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0044
Indian Penal Code, 1860, Section 498A, Section 498A, Section 323, Section 504, Section 341 - Husband or relative of husband of
High Courts27 Nov 2017Dismissed
Rajendra Prasad Sah Vs Basudev Prasad Gupta & Anr
Patna High Court · (2017) 11 PAT CK 0043
Code of Civil Procedure, 1908, Order 14Rule 5, Section 105(1) - Other ordersBihar Buildings (Lease, Rent and Eviction) Control Act, 1982, Se
High Courts27 Nov 2017Disposed off
Md. Niyazuddin, Son of Late Majid Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0042
High Courts27 Nov 2017Dismissed
Ram Chandra Das Son of Bansi Das Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0041
Code of Criminal Procedure, 1973, Section 133 - Conditional order for removal of nuisance
High Courts24 Nov 2017Dismissed
Mahesh Sahani Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 465
Bihar Fish Jalkar Management Act, 2006 — Section 7, 7(iii), 10, 14, 16
High Courts24 Nov 2017Disposed off
Budhdeo Singh Son of Sri Awadh Prasad Singh Vs Multi State Cooperative Land Development Bank
Patna High Court · (2017) 11 PAT CK 0039
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts23 Nov 2017Dismissed
Meena Kuer Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 436
High Courts23 Nov 2017Disposed Of
Union Of India And Ors Vs Sanjay Kumar Ojha
Patna High Court · (2018) 2 PLJR 790
Central Reserve Police Force Act, 1949 — Section 9, 10, 11Central Reserve Police Force Rules, 1955 — Rule 15
High Courts23 Nov 2017Allowed
Rabia Khatoon, D/o Mohiuddin Ahmad Vs The State of Bihar
Patna High Court · (2017) 11 PAT CK 0038
High Courts22 Nov 2017Dismissed
Constable No. 756 Liaquit Ali Vs State Of Bihar And Ors
Patna High Court · (2018) 2 PLJR 70
Constitution Of India, 1950 — Article 12, 226
High Courts22 Nov 2017Dismissed
Md. Akbar Ali S/o Late Muslim Vs The State of Bihar
Patna High Court · (2018) 1 PLJR 434
Code of Criminal Procedure, 1973, Section 482 - Saving of inherent powers of High CourtIndian Penal Code, 1860, Section 498A - Husband or relative of husband of a wom