High Courts18 Dec 2017Dismissed
The Union Of India Vs Dr. Mrs. Monika Singh
Patna High Court · (2017) 12 PAT CK 0029
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 524 of 2,660
High Courts15 Dec 2017Disposed off
Mukesh Kumar Singh, S/o Late Hardeo Singh Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0022
High Courts15 Dec 2017Allowed
Awadhesh Kumar Singh & Anr Vs Shyam Narayan Jha & Anr
Patna High Court · (2018) 2 PLJR 413
Transfer of Property Act, 1882, Section 54, Section 53A - "Sale defined" - Part performanceRegistration Act, 1908, Section 17(1-A) - Documents of wh
High Courts15 Dec 2017Disposed off
Amit Kumar Singh, S/o Late Manager Singh Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0020
High Courts15 Dec 2017Allowed
Ravi Bhushan Sinha, S/O Harihar Prasad Vs The State Of Bihar
Patna High Court · (2017) 12 PAT CK 0019
High Courts15 Dec 2017Dismissed
Union of India and others Vs Manju Lata Tiwari
Patna High Court · (2017) 12 PAT CK 0017
High Courts14 Dec 2017Dismissed
Suresh Prasad son of Late Ram Prasad Sah Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0028
Constitution of India, Article 226 -Bihar State Election Authority Act, 2008, Section 10, Section 11
High Courts14 Dec 2017Dismissed
Dr. Mohd. Akram C/o Mohd. Ilyas Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0027
High Courts13 Dec 2017Dismissed
Dilip Kumar Gupta @ Dilip Kumar Vs The State of Bihar
Patna High Court · (2018) 2 PLJR 133
Land Acquisition Act, 1894, Section 4, Section 6, Section 17(4), Section 12(2) - Publication of preliminary notification and powers of officers thereupon. -
High Courts13 Dec 2017Allowed
Deo Nandan Singh, Son of late Sadhu Singh Vs Devi Nandan Singh, Son of Late Durga Singh
Patna High Court · (2017) 12 PAT CK 0015
Code of Civil Procedure, 1908, Order 21Rule 35, Order 21Rule 23
High Courts13 Dec 2017Dismissed
Subhash Chandra Bhardwaj Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0014
High Courts13 Dec 2017Allowed
Ram Sevak Ram Vs State of Bihar and others
Patna High Court · (2017) 12 PAT CK 0013
Indian Penal Code, 1860, Section 420, Section 468, Section 471, Section 467, Section 409, Section 13(c),
High Courts12 Dec 2017Disposed off
Kaneez Fatima, Wife of Late Dr. Md. Afzal Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0026
Constitution of India, Article 226 - Power of High Courts to Issue certain writs
High Courts12 Dec 2017Allowed
Md. Aftab Alam Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0025
High Courts12 Dec 2017Disposed off
Bibi Kahkashan Praween, W/o- Md. Khalid Hussain Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0024
High Courts12 Dec 2017Disposed off
Sabindra Prasad, son of Yadu Nandan Prasad Vs The State of Bihar & Ors.
Patna High Court · (2017) 12 PAT CK 0023
High Courts11 Dec 2017Dismissed
Manoj Kumar Pandey Vs State Bank Of India And Ors
Patna High Court · (2018) 2 PLJR 735
High Courts11 Dec 2017Disposed off
Satish Chandra Roy s/o Late Baccha Roy Vs The Central Bank of India
Patna High Court · (2017) 12 PAT CK 0012
High Courts11 Dec 2017Allowed
Ajay Kumar Verma & Anr Vs The State of Bihar & Ors
Patna High Court · (2017) 12 PAT CK 0011
Constitution of India, Article 16 - Dissolution of a District or a Regional CouncilIndustrial Disputes Act, 1947, Section 25 F
High Courts11 Dec 2017Allowed
Sita Ram Mehta Son of late Bhattu Mahto Vs The State of Bihar
Patna High Court · (2017) 12 PAT CK 0010
Code of Criminal Procedure, 1973, Section 144, Section 144 -Constitution of Indian, - Article 226, Article 226 -Bihar Land Mutation Act, 2011, Section 6(12)