High Courts18 Sept 2026

Paras Nath Mishra Vs The State Bank Of India & Ors.

Patna High Court · 2025 INSC 1010

State Bank of India Officers' Service Rules, 1992-Rule 50 (4), 67 (f), 67 (g)Syndicate Bank Officer Employees (Discipline and Appeal) Regulations, 1976-Regulation 4, 4(e)Constitution of India-Article 226, 32, 136
High Courts18 Sept 2026Allowed

Rakesh Kumar Vs The State Of Bihar & Ors.

Patna High Court · (2026) 09 PAT CK 2563

Indian Penal Code-Section 392, 302, 307, 326Code of Criminal Procedure, 1898-Section 482, 154, 155, 156, 157, 162, 169, 170, 173, 218(1), 219, 235(1)BNSS-Section 242
High Courts18 Sept 2026

Madan Jha Vs Keshwa Jha & Ors.

Patna High Court · (2026) 09 PAT CK 2564

Code of Civil Procedure, 1908-Section 96, Order XXIII Rule 3, VII Rule 11, VII Rule 11(d), VII Rule 12, VII Rule 13Benami Transactions (Prohibition) Amendment Act, 2016-Section 2(a), 3, 4, 4(1), 4(3), 7Indian Trusts Act, 1882-Sections 81, 82 and 94
High Courts18 Sept 2026

Untitled 12

Patna High Court · (2026) 09 PAT CK 2520

Bihar Prison Manual, 2012-Rules 405, 406, 408, 409, 411, 414, 415, 417, 424, 427, 428, 429, 474 to 487, 481(i), Chapter XIIIConstitution of India-Articles 14 and 21