High Courts23 Sept 2026
Sanjay Kumar Yadav Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 3978
I.P.C.-Sections 447, 427, 379, 354, 504, 506, 34Constitution of India-Article 21Arms Act, 1959-Section 14(1)(b)(ii), 14, 17
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 4 of 2,796
High Courts23 Sept 2026Dismissed
Annapurna Devi & Ors. Vs Ratan Lall
Patna High Court · (2026) 09 PAT CK 4085
Indian Registration Act-Sections 60, 61, 87, 58(1)(c), 59, 21, 52 and 58Indian Stamp Act-Section 38(2)Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982-Section 11
High Courts23 Sept 2026
Aditya Kumar Vs The Recovery Officer Debt Recovery Tribunal Patna
Patna High Court · (2026) 09 PAT CK 4201
Constitution of India-Article 226SARFAESI Act
High Courts22 Sept 2026
Lav Kumar Singh & Ors. Vs The Zonal Manager Central Bank Of India & Ors.
Patna High Court · (2026) 09 PAT CK 3613
Indian Penal CodePrevention of Corruption ActBihar CCA Rules, 2005-Rule 17(14)
High Courts22 Sept 2026
Subalal Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 3630
Contempt of Courts Act-Section 19, 12, 13Constitution of India-Article 136, 141CPC-sub-rule (1) of Rule 1 of Order 47
High Courts22 Sept 2026
Bihar State Power (Holding) Company Limited Vs The Income Tax Officer & Anr.
Patna High Court · (2026) 09 PAT CK 3640
Income Tax Act, 1961-Section 154, 147/148, 143(3)/147, 271(1)(c)Electricity Act, 2003-Sections 131, 133
High Courts22 Sept 2026Partly Allowed
Md. Aftab @ Aftab Alam @ Md. Aftab Alam Vs The State Of Bihar
Patna High Court · (2026) 09 PAT CK 3646
I.P.C.-Section 302Arms Act-Section 27, 39, 3Indian Evidence Act-Section 27
High Courts22 Sept 2026
Hari Narayan Singh Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 3651
Negotiable Instrument Act-Section 138Bihar Pension Rules-Rule 43(b)Bihar Service Code-Rule 99, 100, 55, 78, 78 (Appendix-6), 97
High Courts22 Sept 2026
Rahul Krishna Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 3653
High Courts22 Sept 2026
Nikki Devi @ Khushboo Kumari Vs The State Of Bihar
Patna High Court · (2026) 09 PAT CK 3655
Indian Penal Code-Section 171HBihar Panchayat Raj Act, 2006-Sections 125-A(1), 125-A(3)CrPC-Section 155(2), 155, 482
High Courts22 Sept 2026
Amit Choubey @ Amit Kumar Choubey @ Ankit Choubey @ Ajit Choubey & Anr. Vs State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 3656
Indian Penal Code (IPC)-Section 302, 304(A), 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3(I)(X), 14, 14-A
High Courts22 Sept 2026
Sakindra Roy Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 3657
P.D.S. Control Order, 2016-Clause 29
High Courts22 Sept 2026
Sunil Kumar & Anr. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 3658
IPC-Section 323, 379/34Code of Criminal Procedure-Section 482, 245, 245(2)Constitution of India-Article 227
High Courts22 Sept 2026Disposed Of
Sudarshan Paswan Vs The State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 3659
Bihar Targeted Public Distribution System (Control) Order, 2016-Rule 32(vii)
High Courts22 Sept 2026
Mihir Kumar Upadhya @ Mihir Kumar Upadhyay & Ors. Vs State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 3660
IPC-Sections 326, 386, 504Code of Criminal Procedure, 1973-Chapter XIV, Section 482, 156(1), 155(2)Constitution of India-Article 226
High Courts22 Sept 2026
Asha Devi & Anr. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 3661
Indian Penal Code-Sections 498A, 420
High Courts22 Sept 2026
Anil Kumar Vs The State Of Bihar
Patna High Court · (2026) 09 PAT CK 3663
Indian Penal Code-Sections 393, 414Arms Act-Sections 25(1-b)a, 26Cr.P.C.-Section 167(2)
High Courts22 Sept 2026
Smt. Tara Sharma & Ors. Vs The State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 3664
Indian Penal Code-Sections 498(A), 406, 323, 324, 384, 420, 494, 498A, 504, 34Dowry Prohibition Act-Sections 3 & 4Hindu Marriage Act, 1955
High Courts21 Sept 2026
Randhir Kumar Sinha Vs The State Of Bihar & Anr.
Patna High Court · (2026) 09 PAT CK 3210
Indian Penal Code-Sections 406, 420, 467, 468, 471 read with 34; Sections 415, 417, 418, 419; Section 464Cr.P.C.-Section 482B.N.S.S.-Section 528
High Courts21 Sept 2026
Subodh Kumar Sinha Vs State Of Bihar & Ors.
Patna High Court · (2026) 09 PAT CK 3211
Constitution of India-Article 14