High Courts02 Mar 1922
Musammat Ram Ratan Kuar and Others Vs Tarak Nath Bhattacharji and Others
Patna High Court · AIR 1922 Patna 249 : 77 Ind. Cas. 492
Criminal Procedure Code, 1898 (CrPC) — Section 145
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,745 of 2,796
High Courts01 Mar 1922Dismissed
Government Advocate Vs Gopal Bandu Das
Patna High Court · (1922) 03 PAT CK 0020
High Courts27 Feb 1922
Deo Narain Mahto Vs Chhatoo Raut and others
Patna High Court · (1922) 02 PAT CK 0010
High Courts23 Feb 1922
Gopal Rai and Others Vs Harchand Ram Anant Ram
Patna High Court · (1922) 02 PAT CK 0002
High Courts22 Feb 1922
Saburi Panday and Another Vs Ram Khelawan Pande and Others
Patna High Court · AIR 1924 Patna 385
High Courts22 Feb 1922
Saburi Pande and Another Vs Ram Khelawan Pande @ Rikhai Pande
Patna High Court · 72 Ind. Cas. 495
High Courts21 Feb 1922
Kunj Behari Singh Vs Sheodahin Pandey and others
Patna High Court · (1922) 02 PAT CK 0001
High Courts20 Feb 1922Dismissed
Murlidhar Vs Surat Lal Chowdhury and others
Patna High Court · (1922) 02 PAT CK 0034
High Courts20 Feb 1922
Babu Balgobind Kumar and others Vs Rai Behari Lal Mitter and others
Patna High Court · (1922) 02 PAT CK 0033
High Courts20 Feb 1922
Nirod Chandra Roy Vs Raja Kirtya Nanda Singh and Others
Patna High Court · AIR 1922 Patna 24 : 80 Ind. Cas. 308
High Courts20 Feb 1922Dismissed
Balgobind Mandar and others Vs Dwarka Prasad and others
Patna High Court · (1922) 02 PAT CK 0011
High Courts17 Feb 1922Dismissed
Jagdhari Rai and others Vs Langat Gope and others
Patna High Court · (1922) 02 PAT CK 0035
High Courts17 Feb 1922
Basawan Pandey Vs Tilak Gope and Others
Patna High Court · AIR 1922 Patna 77 : 72 Ind. Cas. 345
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144, 145
High Courts16 Feb 1922
Nandkishore Sao and Others Vs Bikan Singh and Another
Patna High Court · AIR 1922 Patna 557 : 65 Ind. Cas. 856
Criminal Procedure Code, 1898 (CrPC) — Section 144, 144(2)
High Courts16 Feb 1922
Raja Sri Sri Shiva Prasad Singh Vs Beni Madhab Chowdhury
Patna High Court · AIR 1922 Patna 529 : 70 Ind. Cas. 24
Transfer of Property Act, 1882 — Section 58
High Courts15 Feb 1922
Bhonu Lal Chaudhuri Vs Mr. W.A. Vincent and Others
Patna High Court · AIR 1922 Patna 619 : 65 Ind. Cas. 882
Bengal Tenancy Act, 1885 — Section 116
High Courts15 Feb 1922
Parmeswar Rai and others Vs King Emperor
Patna High Court · (1922) 02 PAT CK 0008
High Courts14 Feb 1922Dismissed
Mahadeo Dutt and another Vs J.N. Sarkar
Patna High Court · (1922) 02 PAT CK 0006
High Courts10 Feb 1922
Tara Prasad Jha Baliasey and Others Vs Maya Debya and Others
Patna High Court · AIR 1922 Patna 30 : 65 Ind. Cas. 687