High Courts25 Apr 1922
Pithu Manji and another Vs Jhuksar Singh and others
Patna High Court · (1922) 04 PAT CK 0015
COURT ARCHIVE
Patna High Court judgments
55,908 judgments · page 2,743 of 2,796
High Courts16 Apr 1922Dismissed
Kuldip Singh and others Vs Ram Sewak Singh and others
Patna High Court · (1922) 04 PAT CK 0005
High Courts12 Apr 1922Allowed
Mahanth Ramrupgir and others Vs Lal Chand Marwari and others
Patna High Court · (1922) 04 PAT CK 0010
High Courts12 Apr 1922
Hari Prasad Singha and others Vs Sourendra Mohan Sinha and others
Patna High Court · (1922) 04 PAT CK 0004
High Courts12 Apr 1922Dismissed
Nilmoni Chaudhuri Vs Kedar Nath Daga
Patna High Court · (1922) 04 PAT CK 0003
High Courts12 Apr 1922
Thakur Kishan Narayan Singh and others Vs Emperor
Patna High Court · (1922) 04 PAT CK 0002
High Courts11 Apr 1922
In Re: Miss Sudhansu Bala Hazra
Patna High Court · 70 Ind. Cas. 172
Legal Practitioners Act, 1879 — Section 13
High Courts03 Apr 1922
Ram Krishna Singh and Others Vs King-Emperor
Patna High Court · (1922) 04 PAT CK 0012
High Courts31 Mar 1922
King Emperor Vs Punit Chain and others
Patna High Court · (1922) 03 PAT CK 0030
High Courts28 Mar 1922
Rasik Behari Prasad Chowdhury and others Vs Hriday Narayan and another
Patna High Court · (1922) 03 PAT CK 0012
High Courts27 Mar 1922Dismissed
Mahabir Misser Vs Mt. Aso(sic) Kuer and others
Patna High Court · (1922) 03 PAT CK 0033
High Courts27 Mar 1922
Musammat Makhduman Vs Saiyed Altaf Hussain and Others
Patna High Court · AIR 1922 Patna 222 : 80 Ind. Cas. 187
Evidence Act, 1872 — Section 91
High Courts27 Mar 1922Allowed
Bishun Pragash Narayan Singh Vs Achaib Dusadh and others
Patna High Court · (1922) 03 PAT CK 0008
High Courts24 Mar 1922
Raja Kalanand Singh and others Vs Hirde Misser and others
Patna High Court · (1922) 03 PAT CK 0028
High Courts24 Mar 1922Dismissed
Arjun Mahton Vs Juggannath Singh
Patna High Court · (1922) 03 PAT CK 0010
High Courts24 Mar 1922
Inder Chand Bothra and Another Vs Surendra Narain Singh
Patna High Court · (1922) 03 PAT CK 0004
High Courts23 Mar 1922
Parsuram Rai Vs Shivajatan Upadhaya and others
Patna High Court · (1922) 03 PAT CK 0031
High Courts23 Mar 1922Dismissed
Bandh Rai and others Vs T.B. Norman
Patna High Court · (1922) 03 PAT CK 0005