High Courts18 Apr 1956Dismissed
Gopalji and Another Vs Nagarmal Baijnath
Patna High Court · AIR 1956 Patna 441
Civil Procedure Code, 1908 (CPC) — Section 100Contract Act, 1872 — Section 73Partnership Act, 1932 — Section 4
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,269 of 2,660
High Courts18 Apr 1956
Rang Bahadur Singh Vs Bisheshwar Prasad Singh @ Chootan Babu and Others
Patna High Court · AIR 1956 Patna 429
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4, 115
High Courts16 Apr 1956
Jitendra Pratap Bahadur Sahi Vs Bhagwati Prasad Singh
Patna High Court · AIR 1956 Patna 457
Evidence Act, 1872 — Section 101, 102, 103, 104Hindu Law of Inheritance (Amendment) Act, 1929 — Section 1, 1(2), 2Succession Act, 1925 — Section 74
High Courts13 Apr 1956
Brijnath Sahai Vs Babu Lal and Others
Patna High Court · (1957) CriLJ 290
Penal Code, 1860 (IPC) — Section 426, 504
High Courts13 Apr 1956Dismissed
Kuldip Thakur Vs Sheomangal Prasad Thakur and Another
Patna High Court · AIR 1957 Patna 4
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 38Partnership Act, 1932 — Section 69(2)
High Courts12 Apr 1956Dismissed
Rafail Uraon and Another Vs Baiha Uraon and Another
Patna High Court · (1956) 04 PAT CK 0006
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts10 Apr 1956
The State of Bihar Vs Baijnath Sharma
Patna High Court · AIR 1956 Patna 528 : (1956) CriLJ 1425
Criminal Procedure Code, 1898 (CrPC) — Section 154, 156, 202, 561APenal Code, 1860 (IPC) — Section 420
High Courts10 Apr 1956Dismissed
Bankim Chandra Mukherji Vs State of Bihar
Patna High Court · AIR 1956 Patna 384
Constitution of India, 1950 — Article 226, 311(2), 361Evidence Act, 1872 — Section 134, 167Government of India Act, 1935 — Section 241(3)
High Courts09 Apr 1956
Ramautar Thakur and Others Vs State of Bihar
Patna High Court · AIR 1957 Patna 33 : (1957) CriLJ 82
Criminal Procedure Code, 1898 (CrPC) — Section 367, 369, 430, 435, 439
High Courts09 Apr 1956
Rasiklal Mandal Vs Dukha Mandal and Others
Patna High Court · AIR 1957 Patna 72 : (1957) CriLJ 226
Criminal Procedure Code, 1898 (CrPC) — Section 203, 204(3), 436, 439, 476BPenal Code, 1860 (IPC) — Section 182, 211
High Courts05 Apr 1956Dismissed
Ramadhin Singh Vs Siaram Singh and Another
Patna High Court · AIR 1957 Patna 64
Civil Procedure Code, 1908 (CPC) — Section 107Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts04 Apr 1956Allowed
D.N. Ganguly and Others Vs State of Bihar and Others
Patna High Court · AIR 1956 Patna 449
General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 10(1)
High Courts04 Apr 1956
Sm. Durgabati and Another Vs Commissioner of Income Tax
Patna High Court · AIR 1956 Patna 446 : (1956) 30 ITR 101
Income Tax Act, 1961 — Section 23(3), 23(5), 26A
High Courts04 Apr 1956
Bata Shoe Company Ltd. Vs State of Bihar and Others
Patna High Court · (1956) 2 LLJ 358
General Clauses Act, 1897 — Section 21Industrial Disputes Act, 1947 — Section 10, 12, 15, 16, 17
High Courts03 Apr 1956Dismissed
Sukhdeo Narayan and Others Vs Municipal Commissioners of Arrah, Municipality and Others
Patna High Court · AIR 1956 Patna 367
Bihar and Orissa Municipal Act, 1922 — Section 33, 33(2), 34, 44, 44(1)
High Courts02 Apr 1956Allowed
Jiut Ram and Others Vs Jagarnath Ram and Another
Patna High Court · AIR 1956 Patna 489
Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1908 — Article 113
High Courts31 Mar 1956
RAJA BAHADURE VISHESHWAR SINGH Vs STATE OF BIHAR.
Patna High Court · (1957) 31 ITR 660
Bihar Agricultural Income Tax Act, 1938 — Section 28(1), 6(g)
High Courts27 Mar 1956
CHOUDHARY MD. NAZIRUL HASSAN Vs STATE OF BIHAR.
Patna High Court · (1957) 31 ITR 385
Bihar Agricultural Income Tax Act, 1948 — Section 28(2)
High Courts23 Mar 1956
Indian Cable Co. Ltd. Vs The State of Bihar
Patna High Court · AIR 1956 Patna 432 : (1957) 8 STC 841
Bihar Sales Tax Act, 1948 — Section 13(2)Constitution of India, 1950 — Article 286, 286(1), 286(2)
High Courts22 Mar 1956Dismissed
Manilal Raghavji Kothari Vs Union of India(UOI)
Patna High Court · AIR 1956 Patna 434
Contract Act, 1872 — Section 151, 152, 161Evidence Act, 1872 — Section 101, 102, 103, 104, 65Railways Act, 1890 — Section 72(1), 72(2), 80