High Courts03 Jul 1956
State of Bihar and Others Vs Rahim Nadaf and Others
Patna High Court · AIR 1957 Patna 52 : (1957) CriLJ 216
Criminal Procedure Code, 1898 (CrPC) — Section 233, 236, 237Penal Code, 1860 (IPC) — Section 149, 302, 34
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,268 of 2,660
High Courts03 Jul 1956Dismissed
Subodh Ranjan Ghosh Vs Sindri Fertilisers and Chemicals Ltd. and Another
Patna High Court · AIR 1957 Patna 10 : (1957) 2 LLJ 686
Constitution of India, 1950 — Article 110, 311, 320, 69(4)
High Courts28 Jun 1956
Sheobrich Singh Vs Basgit Singh and Others
Patna High Court · AIR 1957 Patna 73
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3), 150, 24
High Courts28 May 1956
Ramjatan Singh and Others Vs Tapesar Rout and Others
Patna High Court · AIR 1956 Patna 533
Bihar Tenancy Act, 1885 — Section 48ALimitation Act, 1908 — Article 142, 144
High Courts11 May 1956Dismissed
Union of India(UOI) Vs Abdul Razak and Another
Patna High Court · AIR 1956 Patna 511
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 2, Order 3 Rule 3(1), Order 41 Rule 14, Order 41 Rule 21, Order 5 Rule 12Constitution of India, 1950 — Article 294, 300, 375Limitation Act, 1908 — Article 169
High Courts11 May 1956
Rakshya Singh and Others Vs State of Bihar
Patna High Court · AIR 1957 Patna 66 : (1957) CriLJ 222
Essential Commodities Ordinance, 1955 — Section 8General Clauses Act, 1897 — Section 6
High Courts08 May 1956Dismissed
State of Bihar and Another Vs D.N. Ganguly and Others
Patna High Court · AIR 1958 Patna 26 : (1957) 2 LLJ 517
Civil Procedure Code, 1908 (CPC) — Section 109, 110Constitution of India, 1950 — Article 133, 133(1), 226
High Courts03 May 1956
Badri Prasad Kashari Lal Vs The State of Bihar
Patna High Court · AIR 1957 Patna 180 : (1956) 30 ITR 433
Bihar Agricultural Income Tax Act, 1938 — Section 18(4), 7(1)Bihar Agricultural Income Tax Rules, 1938 — Rule 3
High Courts03 May 1956Allowed
Ambika Rai and Another Vs Mt. Tetara Kuer
Patna High Court · AIR 1956 Patna 293
High Courts02 May 1956Dismissed
Bhagwati Prasad Vs Babulal Bathwal
Patna High Court · AIR 1957 Patna 8
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 17, 2Civil Procedure Code, 1908 (CPC) — Section 38, 47
High Courts01 May 1956Dismissed
Rohtas Industries Ltd. and Another Vs P.N. Gour, Receiver of Murli Hills and Others
Patna High Court · AIR 1957 Patna 16
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 40 Rule 1, Order 40 Rule 4, Order 43 Rule 1, 115
High Courts30 Apr 1956Dismissed
Ishwar Mahto and Another Vs Naipal Singh and Others
Patna High Court · AIR 1956 Patna 280
Civil Procedure Code, 1908 (CPC) — Section 150, 21, 38, 47, 9
High Courts26 Apr 1956Dismissed
Nathuni Rai and Others Vs State of Bihar and Others
Patna High Court · AIR 1956 Patna 482
Bengal Irrigation Act, 1876 — Section 48(3), 74, 78, 99Constitution of India, 1950 — Article 245, 246, 254, 265
High Courts26 Apr 1956Dismissed
Jotindra Nath Das and Others Vs Lala Prasad Sao and Others
Patna High Court · AIR 1956 Patna 496
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 1(3)Constitution of India, 1950 — Article 213, 213(2), 245, 372, 372(1)Government of India Act, 1935 — Section 92(1)
High Courts25 Apr 1956
Hira Lal Agarwala Vs State of Bihar
Patna High Court · AIR 1957 Patna 188 : (1956) 7 STC 396
Bihar Sales Tax Act, 1947 — Section 24Bihar Sales Tax Rules, 1949 — Rule 44, 44(1), 44(2)
High Courts24 Apr 1956
State of Bihar Vs Arthur Butler and Co. Ltd.
Patna High Court · AIR 1957 Patna 182 : (1956) 7 STC 379
Bihar Sales Tax Act, 1947 — Section 24(4), 25, 25(1), 25(3), 25(5)Evidence Act, 1872 — Section 115
High Courts24 Apr 1956
Great India Rice and Oil Mills Vs State of Bihar
Patna High Court · AIR 1957 Patna 178 : (1957) 8 STC 341
Bihar Sales Tax Act, 1947 — Section 13(5), 2Sales of Goods Act, 1930 — Section 19, 20
High Courts24 Apr 1956
Rohtas Industries Ltd. Vs The State of Bihar
Patna High Court · (1956) 7 STC 391
Bihar Sales Tax Act, 1944 — Section 14A, 25(2)
High Courts24 Apr 1956Dismissed
Badri Narayan Singh and Others Vs Kalyan Prasad Shroff and Others
Patna High Court · AIR 1956 Patna 522
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 10, Order 21 Rule 2, Order 4 Rule 1Contract Act, 1872 — Section 59, 60, 61Limitation Act, 1908 — Article 174, 181, 182, 20, 4
High Courts20 Apr 1956Dismissed
Gokhul Mahton and Others Vs Nooran Mahton and Others
Patna High Court · AIR 1957 Patna 6
Constitution of India, 1950 — Article 133(1)