High Courts25 Sept 1956Dismissed
Dassain Nonia and Another Vs Ramdeo Prasad Patwa and Others
Patna High Court · AIR 1957 Patna 692
Transfer of Property Act, 1882 — Section 105, 107
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,266 of 2,660
High Courts25 Sept 1956Dismissed
Kashi Prasad Kataruka Vs Bibi Allay Fatma and Others
Patna High Court · AIR 1957 Patna 303 : (1957) 5 BLJR 31
Bihar and Orissa Municipal Act, 1922 — Section 188, 189, 191, 192, 193Bihar Restriction of Uses of Land Act, 1948 — Section 6Evidence Act, 1872 — Section 115
High Courts20 Sept 1956Dismissed
S.K.G. Sugar Ltd. Vs Ali Hassan and Others
Patna High Court · AIR 1957 Patna 722 : (1957) 2 LLJ 513
Companies Act, 1913 — Section 171Industrial Disputes Act, 1947 — Section 10(1), 33, 33A
High Courts19 Sept 1956
Smt. Sarojini Roy and Another Vs Shivaram Poddar and Others
Patna High Court · AIR 1957 Patna 59
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2, 115
High Courts13 Sept 1956
Ram Krishna Shukla and Others Vs Thakur Sri Ramjanki and Others
Patna High Court · AIR 1957 Patna 168
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 5(2), 6(1), 6(2), 8(2), 8(3)Civil Procedure Code, 1908 (CPC) — Section 100, 115Provincial Small Cause Courts Act, 1887 — Section 25
High Courts11 Sept 1956Dismissed
Lal Behari Tewari Vs Controller of Houses
Patna High Court · AIR 1957 Patna 717
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 6(2)Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 58, 67, 76
High Courts11 Sept 1956
Bameshwar Panda and Another Vs Shri Satruhan Prasad Sahi and Others
Patna High Court · AIR 1957 Patna 202
Bihar Hindu Religious Trusts Act, 1950 — Section 33, 33(1), 39, 83, 83(3)
High Courts04 Sept 1956Allowed
Ramji Valji and Others Vs J.N. Singh and Others
Patna High Court · AIR 1957 Patna 637 : (1957) 5 BLJR 145
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 75ADefence of India Rules, 1939 — Rule 75A
High Courts04 Sept 1956Dismissed
Ramkhelawan Singh and Another Vs Lalji Rai and Others
Patna High Court · AIR 1957 Patna 155
Limitation Act, 1908 — Article 142, 144
High Courts04 Sept 1956Dismissed
Sribhagwan Singh and Others Vs Rambasi Kuer and Others
Patna High Court · AIR 1957 Patna 157
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 6 Rule 4Limitation Act, 1908 — Article 144Registration Act, 1908 — Section 49
High Courts03 Sept 1956
Md. Sharifuddin Vs R.P. Singh and Another
Patna High Court · AIR 1957 Patna 235
Administration of Evacuee Property (Central) Rules, 1950 — Rule 31(7), 6, 6(2)Administration of Evacuee Property Act, 1950 — Section 16, 2, 24(1), 40, 6(3)Constitution of India, 1950 — Article 226, 32
High Courts31 Aug 1956Dismissed
Hiralal Jalan and Another Vs State of Bihar and Others
Patna High Court · AIR 1957 Patna 109 : (1957) 5 BLJR 562
Bihar Premises Requisitioning (Temporary Provisions) Act, 1949 — Section 3(1), 3(5)Constitution of India, 1950 — Article 226, 32
High Courts24 Aug 1956Allowed
Zaffar Hussain Vs Mahabir Prasad and Others
Patna High Court · AIR 1957 Patna 206
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11, 11(1), 12(1), 2Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts24 Aug 1956Dismissed
Nand Kishore Prasad Vs The State of Bihar and Another
Patna High Court · AIR 1957 Patna 541 : (1957) 5 BLJR 22
Constitution of India, 1950 — Article 311
High Courts23 Aug 1956Dismissed
Syed Shah Nasihuddin Vs Syed Shah Salihuddin
Patna High Court · AIR 1957 Patna 659
Contract Act, 1872 — Section 23
High Courts21 Aug 1956Dismissed
Sudhansu Kumar Singh Vs Mt. Ramjhari Kuer and Others
Patna High Court · AIR 1957 Patna 115
High Courts21 Aug 1956
Sm. Chhaya Devi and Others Vs State of Bihar and Others
Patna High Court · AIR 1957 Patna 44
Bihar Koshi Area (Restoration of Lands to Raiyats) Act, 1951 — Section 1(2), 3Constitution of India, 1950 — Article 13(1), 13(2), 14, 19(1), 245
High Courts21 Aug 1956
Jagdishwari Devi and Another Vs Chandrika Kuer and Others
Patna High Court · AIR 1957 Patna 192
High Courts13 Aug 1956Allowed
Jagdish Prasad Verma and Others Vs The State
Patna High Court · AIR 1957 Patna 106 : (1957) CriLJ 386
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 117, 117(1), 117(3)
High Courts09 Aug 1956Allowed
Dominion of India as owner of E.I. Rly. and E.P. Rly. Vs Ado Shaw Aklu Shaw and Another
Patna High Court · AIR 1957 Patna 219
Railways Act, 1890 — Section 72