High Courts04 Dec 1956Allowed
Ramdas Sahu Vs Ram Chandra Sahu and Others
Patna High Court · AIR 1957 Patna 562 : (1957) 5 BLJR 40
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 33 Rule 5
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,265 of 2,660
High Courts30 Nov 1956Dismissed
Maheshwari Prasad and Others Vs Regional Employment Officer and Another
Patna High Court · AIR 1957 Patna 555 : (1958) 2 LLJ 438
Central Civil Services (Temporary Service) Rules, 1949 — Rule 6Central Civil Services (Temporary Services) Act, 1949 — Section 2Constitution of India, 1950 — Article 226
High Courts27 Nov 1956Dismissed
Hakim Rahman Bux Vs Muhammad Mahmood Hassan and Others
Patna High Court · AIR 1957 Patna 559 : (1957) 5 BLJR 91
Limitation Act, 1908 — Article 132, 20, 21
High Courts26 Nov 1956Dismissed
Collector of Monghyr and Others Vs Maharaja Pratap Singh Bahadur and Others
Patna High Court · AIR 1957 Patna 102 : (1957) 5 BLJR 9
Constitution of India, 1950 — Article 133, 133(1), 226
High Courts23 Nov 1956Allowed
Jadunandan Gope and Others Vs Syed Najmuzzaman and Others
Patna High Court · AIR 1957 Patna 560 : (1957) 5 BLJR 38
Suits Valuation Act, 1887 — Section 3, 4, 8
High Courts21 Nov 1956Dismissed
Raghu Bans Ahir Vs State of Bihar and Others
Patna High Court · AIR 1957 Patna 100
Bengal Village Chaukidari Act, 1870 — Section 25(2), 3A, 65Bengal Village Chaukidari Rules — Rule 21Constitution of India, 1950 — Article 311, 311(2)
High Courts21 Nov 1956
Chironjilal Poddar Vs Madhusudan Thakur and Others
Patna High Court · AIR 1957 Patna 160
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 18(3)Constitution of India, 1950 — Article 226
High Courts20 Nov 1956
State of Bihar Vs Gopal Singh
Patna High Court · (1957) 2 LLJ 530
Weekly Holidays Act, 1942 — Section 10, 2, 3, 4, 5
High Courts15 Nov 1956Dismissed
Mohammad Abdur Razaque Vs Abdul Majid and Others
Patna High Court · AIR 1957 Patna 656 : (1957) 5 BLJR 14
Arbitration Act, 1940 — Section 47Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 6 Rule 2
High Courts08 Nov 1956Allowed
Ram Ayodhya Missir and Others Vs Raghunath Missir and Others
Patna High Court · AIR 1957 Patna 480
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27, Order 41 Rule 33Hindu Succession Act, 1956 — Section 14, 15
High Courts09 Oct 1956Allowed
Chandra Sekhar Pathak and Others Vs Mural Gope and Others
Patna High Court · AIR 1957 Patna 673 : (1957) 5 BLJR 70
Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 54, 58
High Courts09 Oct 1956Dismissed
Ishar Singh and Another Vs Babu Gajadhar Prosad Singh
Patna High Court · AIR 1957 Patna 174
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 1, 100Evidence Act, 1872 — Section 115, 21
High Courts09 Oct 1956Dismissed
Rani Sonabati Kumari Vs State of Bihar
Patna High Court · AIR 1957 Patna 270 : (1957) 5 BLJR 165
Bihar Land Reforms Act, 1950 — Section 2, 23, 23(1), 3, 32Constitution of India, 1950 — Article 246(3)
High Courts09 Oct 1956Dismissed
Harbans Singh Vs Daroga Singh and Others
Patna High Court · AIR 1957 Patna 661 : (1957) 5 BLJR 160 : (1957) CriLJ 1303
Criminal Procedure Code, 1898 (CrPC) — Section 363, 526, 528
High Courts05 Oct 1956Dismissed
Abdul Karim Abdul Majid Vs Collector of Central Excise
Patna High Court · AIR 1957 Patna 650
Central Excise Rules, 1944 — Rule 160, 49Central Excises and Salt Act, 1944 — Section 35Constitution of India, 1950 — Article 226, 227
High Courts05 Oct 1956Dismissed
Tobacco Manufacturers (India) Ltd. Vs Commissioner of Sales Tax and Another
Patna High Court · AIR 1957 Patna 288 : (1957) 5 BLJR 631 : (1956) 7 STC 745
Bihar Sales Tax Act, 1947 — Section 4Constitution of India, 1950 — Article 246(3), 286(1), 286(2)Sales Tax Continuation Order, 1950 — Section 2
High Courts05 Oct 1956Allowed
Sm. Lali Bai Vs Ramniklal Devji Ghelabhai Parmar and Others
Patna High Court · AIR 1957 Patna 715
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, 115
High Courts05 Oct 1956Allowed
Indian Steel and Wire Products Ltd. Vs Superintendent of Commercial Taxes and Others
Patna High Court · AIR 1957 Patna 112 : (1957) 5 BLJR 130 : (1956) 7 STC 776
Constitution of India, 1950 — Article 286, 286(1), 286(2)Contract Act, 1872 — Section 21, 72
High Courts05 Oct 1956Dismissed
Nanda Gopal and Another Vs Baidyanath Dutta and Others
Patna High Court · AIR 1957 Patna 87 : (1957) 5 BLJR 121
Chotanagpur Tenancy Act, 1908 — Section 142, 142(1), 142(2), 182, 215Civil Procedure Code, 1908 (CPC) — Section 38, 47
High Courts01 Oct 1956Dismissed
Ragho Singh and Others Vs State of Bihar and Others
Patna High Court · AIR 1957 Patna 163 : (1957) 5 BLJR 445
Bihar Privileged Persons Homestead Tenancy Act, 1947 — Section 2, 2(1), 5(1), 8(5)Bihar Privileged Persons Homestead Tenancy Rules, 1948 — Rule 3, 5Bihar Tenancy Act, 1885 — Section 3(4)