High Courts29 Jan 1957
Union of India (UOI) Vs Bhagwan Sah
Patna High Court · AIR 1957 Patna 325 : (1957) 5 BLJR 199
Evidence Act, 1872 — Section 101, 102, 103, 104Railways Act, 1890 — Section 72, 76
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,263 of 2,660
High Courts29 Jan 1957Dismissed
Sukra Oraon and Another Vs Jagat Mohan Singh and Others
Patna High Court · AIR 1957 Patna 245 : (1957) 5 BLJR 189
Limitation Act, 1908 — Article 114Transfer of Property Act, 1882 — Section 59, 60
High Courts28 Jan 1957Dismissed
Suresh Mohan Thakur Vs Shamal Mall Bubna
Patna High Court · AIR 1957 Patna 437 : (1957) 5 BLJR 805
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11(1), 17, 2Civil Procedure Code, 1908 (CPC) — Section 47
High Courts25 Jan 1957Dismissed
Indar Singh and Others Vs Parmeshwardhari Singh and Another
Patna High Court · AIR 1957 Patna 491 : (1957) 5 BLJR 238
Contract Act, 1872 — Section 12Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts25 Jan 1957Dismissed
Suresh Narain Sinha Vs Akhauri Balbhadra Prasad and Others
Patna High Court · AIR 1957 Patna 256 : (1957) 5 BLJR 216
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 126, 128, 29, 56
High Courts24 Jan 1957Dismissed
Ram Kirpal Choudhary and Others Vs Mt. Munabati Kumri and Others
Patna High Court · AIR 1958 Patna 477
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 4(1), 11Evidence Act, 1872 — Section 11, 13, 35, 40, 5
High Courts24 Jan 1957Allowed
Ramnath Singh Vs Deoraj Singh and Others
Patna High Court · AIR 1957 Patna 495 : (1957) 5 BLJR 181
Specific Relief Act, 1877 — Section 41
High Courts23 Jan 1957
Sitaram Singh and Others Vs The State
Patna High Court · AIR 1958 Patna 462 : (1958) CriLJ 1082
Criminal Procedure Code, 1898 (CrPC) — Section 227, 342
High Courts23 Jan 1957Dismissed
Kewal Surihar and Another Vs Bikan Surihar and Others
Patna High Court · AIR 1957 Patna 497
Transfer of Property Act, 1882 — Section 60Trusts Act, 1882 — Section 90
High Courts22 Jan 1957Dismissed
Ch. Rup Narain Singh and Another Vs Kishuni Singh and Others
Patna High Court · AIR 1957 Patna 446 : (1957) 5 BLJR 340
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 34 Rule 1, 11
High Courts22 Jan 1957Dismissed
Ram Nandan Nonia and Others Vs Raj Kumar Singh and Others
Patna High Court · AIR 1957 Patna 448 : (1957) 5 BLJR 231
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1908 — Article 120, 142, 144, 23
High Courts22 Jan 1957Dismissed
Abdul Samad and Sons Vs Union of India(UOI)
Patna High Court · AIR 1957 Patna 447
Arbitration Act, 1940 — Section 15, 30Limitation Act, 1908 — Article 158
High Courts18 Jan 1957Allowed
Radha Kishan Nathani and Others Vs Union of India (UOI) and Others
Patna High Court · AIR 1957 Patna 231 : (1957) 5 BLJR 183
General Clauses Act, 1897 — Section 13Railways Act, 1890 — Section 74, 75(1)
High Courts17 Jan 1957Dismissed
Kali Prasad Mahton and Another Vs Santlal Mahton and Others
Patna High Court · AIR 1957 Patna 442 : (1957) 5 BLJR 537
Bihar Tenancy Act, 1885 — Section 11Evidence Act, 1872 — Section 115Limitation Act, 1908 — Article 12, 14, 14(1)
High Courts17 Jan 1957Dismissed
Tewari Singh and Others Vs Gaya Prasad Sah and Others
Patna High Court · AIR 1957 Patna 450 : (1957) 5 BLJR 173
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 38, 115Court Fees Act, 1870 — Section 12, 12(1), 7
High Courts16 Jan 1957Allowed
Jawahir Shao Vs The State
Patna High Court · AIR 1957 Patna 230 : (1957) 5 BLJR 180 : (1957) CriLJ 531
Criminal Procedure Code, 1898 (CrPC) — Section 227, 239, 269, 269(1), 269(3)Penal Code, 1860 (IPC) — Section 109, 302, 309, 411
High Courts15 Jan 1957
M. Abdul Towheed Vs The Patna High Court Bar Council
Patna High Court · AIR 1957 Patna 610 : (1957) 5 BLJR 157
Bar Councils Act, 1926 — Section 15, 9Patna High Court Bar Council Rules, 1930 — Rule 1, 11, 2
High Courts15 Jan 1957Dismissed
Sugauli Sugar Works Private Ltd. Vs Cane Commissioner and Others
Patna High Court · AIR 1959 Patna 398
Bihar Sugar Factories Control Act, 1937 — Section 15(1)Bihar Sugar Factories Control Rules, 1938 — Rule 24(1), 24(3), 24A(1)Constitution of India, 1950 — Article 226
High Courts11 Jan 1957Allowed
Trisul Mahto and Another Vs Doman Mohto and Another
Patna High Court · AIR 1957 Patna 441 : (1957) 5 BLJR 147
Hindu Womens Right to Property Act, 1937 — Section 3, 3(1), 3(2)
High Courts10 Jan 1957Allowed
Mt. Dhanwantia and Another Vs Deonandan Mahto and Others
Patna High Court · AIR 1957 Patna 477
Contract Act, 1872 — Section 23Hindu Womens Right to Property Act, 1937 — Section 3Registration Act, 1908 — Section 17, 49