High Courts28 Feb 1957Dismissed
Basawan Singh and Others Vs Rohtas Industries Ltd. and Others
Patna High Court · AIR 1957 Patna 493
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 10(2), 2
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,262 of 2,660
High Courts28 Feb 1957Dismissed
Kartick Chandra Dutta Vs District Traffic Supdt. Pandu Region, N.E. Rly.
Patna High Court · AIR 1957 Patna 676
Constitution of India, 1950 — Article 226, 311, 311(2), 313, 320Government of India Act, 1935 — Section 266(3)
High Courts22 Feb 1957Dismissed
Ramkeshwar Prasad and Others Vs Babu Girja Prasad
Patna High Court · AIR 1957 Patna 501
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 15, 2(14), 36, 47
High Courts22 Feb 1957Dismissed
Ramchandar Singh and Another Vs B. Gopi Krishna Dass and Others
Patna High Court · AIR 1957 Patna 260
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 32 Rule 3(4), Order 32 Rule 4(3)
High Courts22 Feb 1957Allowed
Ramnandan Pandey and Others Vs Jagarnath Rai
Patna High Court · AIR 1958 Patna 547
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 144, 151, 47
High Courts21 Feb 1957Dismissed
Noor Zaman Khan Vs Mt. Maimunnissa Bibi and Others
Patna High Court · AIR 1958 Patna 228 : (1957) 5 BLJR 255
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, 47, 47(3), 96
High Courts20 Feb 1957Allowed
Ram Pratap Mandal and Another Vs Triloknath
Patna High Court · AIR 1957 Patna 465
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 43 Rule 1
High Courts18 Feb 1957
In Re: Makbool Alam Khan
Patna High Court · AIR 1957 Patna 355 : (1957) 5 BLJR 214
Legal Practitioners Act, 1879 — Section 12Penal Code, 1860 (IPC) — Section 467
High Courts15 Feb 1957Allowed
Rameshwar Prasad Vs State of Bihar
Patna High Court · AIR 1958 Patna 210 : (1957) 5 BLJR 437 : (1958) CriLJ 551
Criminal Procedure Code, 1898 (CrPC) — Section 133, 139A
High Courts15 Feb 1957
Before the Board Constituted under S. 18 of the B.L.R. Act: In re Court-fee matter under B.L.R. Act
Patna High Court · AIR 1958 Patna 235
Bihar Land Reforms Act, 1950 — Section 17, 18Civil Procedure Code, 1908 (CPC) — Section 2(17)Court Fees Act, 1870 — Article 1, 11, 6
High Courts13 Feb 1957Dismissed
Hiralal Rewani and Others Vs Bastocolla Colliery Co. Ltd. and Another
Patna High Court · AIR 1957 Patna 331
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Evidence Act, 1872 — Section 115, 91Transfer of Property Act, 1882 — Section 107, 108, 51
High Courts13 Feb 1957Allowed
Sheo Kumar Pandey Vs Ladli Saran
Patna High Court · AIR 1958 Patna 231 : (1958) CriLJ 554
Criminal Procedure Code, 1898 (CrPC) — Section 562(1A)
High Courts13 Feb 1957Dismissed
Meghraj Sah Vs Rajbansi Lal and Others
Patna High Court · AIR 1958 Patna 546
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47, 47(2Transfer of Property Act, 1882 — Section 8
High Courts11 Feb 1957Dismissed
Sukhdeo Singh and Another Vs Lekha Singh and Others
Patna High Court · AIR 1957 Patna 502
Evidence Act, 1872 — Section 114Limitation Act, 1908 — Article 144, 148, 28Transfer of Property Act, 1882 — Section 60
High Courts07 Feb 1957Dismissed
Babu Lall Seth and Others Vs Gopi Lal Seth and Others
Patna High Court · AIR 1957 Patna 490 : (1957) 5 BLJR 291
Transfer of Property Act, 1882 — Section 105, 111
High Courts31 Jan 1957Allowed
Lady Anis Imam and Another Vs Champamani Bibi
Patna High Court · AIR 1957 Patna 373
Limitation Act, 1908 — Article 182, 182(2)Supreme Court Rules, 1950 — Order 12 Rule 3
High Courts31 Jan 1957Dismissed
Harischandra Jha and Others Vs Dinesh Narain Jha and Others
Patna High Court · AIR 1958 Patna 521
Bar Councils Act, 1926 — Section 14Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 3 Rule 4(2), Order 3 Rule 5, Order 47 Rule 1Patna High Court Rules, 1916 — Rule 3
High Courts30 Jan 1957
Mirzamul Prabhu Dayal Vs The State of Bihar
Patna High Court · (1957) 8 STC 508
Bihar Sales Tax Act, 1944 — Section 10(5), 10(6), 2(c)
High Courts30 Jan 1957Allowed
Sobharam Mahato Vs Raja Mahton and Others
Patna High Court · AIR 1957 Patna 278
Bihar Tenancy Act, 1885 — Section 20, 5(2)Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 91
High Courts29 Jan 1957Dismissed
Bhuneshwar Prasad Verma Vs State of Bihar and Another
Patna High Court · AIR 1957 Patna 326
Constitution of India, 1950 — Article 226, 311