COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,271 of 2,660

High Courts06 Feb 1956Dismissed

Birendra Prasad Sukul and Others Vs Surendra Prasad Sukul and Others

Patna High Court · AIR 1956 Patna 209

Bihar Money Lenders (Regulation of Transactions) Act, 1939 — Section 12Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11(2), Order 20 Rule 11(3), Order 21 Rule 66, Order 21 Rule 90, 47

Read judgment

High Courts01 Feb 1956Allowed

Prahlad Pd. Modi and Another Vs Tikaitni Faldani Kumari and Another

Patna High Court · AIR 1956 Patna 233

Bihar Land Reforms Act, 1950 — Section 3, 4Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1(2)Contract Act, 1872 — Section 202

Read judgment

High Courts31 Jan 1956

Gangadas Sarda Vs Commr. of Income Tax B. and O.

Patna High Court · AIR 1956 Patna 254 : (1956) 29 ITR 799

Income Tax (Appellate Tribunal) Rules, 1963 — Rule 12Income Tax Act, 1961 — Section 2(11)

Read judgment

High Courts24 Jan 1956Dismissed

Ucho Singh Vs Nageshwar Prasad Singh and Others

Patna High Court · AIR 1956 Patna 285

Evidence Act, 1872 — Section 101, 102, 103

Read judgment

High Courts23 Jan 1956Dismissed

Mahindra Singh and Others Vs Chander Singh and Others

Patna High Court · AIR 1957 Patna 79

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 22 Rule 1, Order 22 Rule 3, 35

Read judgment

High Courts19 Jan 1956Dismissed

Minor Ramsunder Bhagat and Another Vs Rambharosi Bhagat and after him Mt. Rajia

Patna High Court · AIR 1957 Patna 131

Civil Procedure Code, 1908 (CPC) — Section 107, 20Evidence Act, 1872 — Section 101, 102Specific Relief Act, 1877 — Section 42

Read judgment

High Courts16 Jan 1956Allowed

Ramnarain Pasi Vs Sukhi Tiwary

Patna High Court · AIR 1957 Patna 24

Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14Transfer of Property Act, 1882 — Section 105, 107, 53A, 58, 62

Read judgment

High Courts16 Jan 1956Dismissed

Sheojee Lal Vs Chief Conservator of Forests and Another

Patna High Court · AIR 1956 Patna 273

Constitution of India, 1950 — Article 311(2)

Read judgment

High Courts13 Jan 1956Allowed

South Bihar Sugar Mills Ltd. Vs The State of Bihar and Others

Patna High Court · AIR 1956 Patna 274 : (1956) 2 LLJ 500

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 10(1), 15, 2, 7(1)

Read judgment

High Courts13 Jan 1956Dismissed

Mt. Tapesara Kuer Vs Kalap Rajwar and Others

Patna High Court · AIR 1957 Patna 92

Evidence Act, 1872 — Section 114Transfer of Property Act, 1882 — Section 117

Read judgment

High Courts13 Jan 1956Dismissed

Ram Narain Prasad Sah Vs Ramji Prasad Sah and Others

Patna High Court · AIR 1956 Patna 244

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, Order 20 Rule 6, Order 20 Rule 6(1), 105

Read judgment

High Courts11 Jan 1956Allowed

Homi Cawasji Bharucha and Others Vs Arjun Prasad and Another

Patna High Court · AIR 1956 Patna 364 : (1957) 27 CompCas 6

Companies Act, 1913 — Section 153, 55, 81, 81(2)Companies Act, 1956 — Section 189, 391

Read judgment

High Courts11 Jan 1956

Zainuddin Ahmad and Others Vs The Commr. of Income Tax

Patna High Court · AIR 1956 Patna 251 : (1956) 30 ITR 36

Evidence Act, 1872 — Section 101, 102, 103Income Tax Act, 1922 — Section 3, 66(2)

Read judgment

High Courts10 Jan 1956Dismissed

Ambika Thakur and Another Vs Nathuni Thakur

Patna High Court · AIR 1956 Patna 196

Provincial Small Cause Courts Act, 1887 — Article 36

Read judgment

High Courts10 Jan 1956

Fulo Singh and Others Vs State

Patna High Court · AIR 1956 Patna 170 : (1956) CriLJ 762

Criminal Procedure Code, 1898 (CrPC) — Section 237, 238, 423, 423(1)

Read judgment

High Courts10 Jan 1956

Awadh Narain Singh Vs Jwala Prasad Singh and Others

Patna High Court · AIR 1956 Patna 321 : (1956) CriLJ 1087

Constitution of India, 1950 — Article 20, 215Contempt of Courts Act, 1971 — Section 1, 3, 4Criminal Procedure Code, 1898 (CrPC) — Section 403

Read judgment

High Courts09 Jan 1956Allowed

K.H. Gandhi Vs R.N.P. Sinha and Another

Patna High Court · AIR 1956 Patna 320

Industrial Disputes Act, 1947 — Section 12(1), 2

Read judgment

High Courts09 Jan 1956Dismissed

Karamat Ali and Another Vs Mt. Sogra

Patna High Court · AIR 1956 Patna 194

Civil Procedure Code, 1908 (CPC) — Section 11, 47

Read judgment

High Courts06 Jan 1956

Krishnadeb Jha and Others Vs Jokhilal Potdar and Others

Patna High Court · AIR 1956 Patna 290

Civil Procedure Code, 1908 (CPC) — Section 115

Read judgment

High Courts04 Jan 1956Dismissed

Arjun Singh Vs Gangotri Singh and Others

Patna High Court · AIR 1956 Patna 530 : (1956) CriLJ 1428

Criminal Procedure Code, 1898 (CrPC) — Section 233

Read judgment