High Courts30 Aug 1957Allowed
Cantonment Authority Vs Bimalanand Goswami and Others
Patna High Court · AIR 1958 Patna 38
Cantonments Act, 1924 — Section 60, 61, 62, 63
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,257 of 2,660
High Courts29 Aug 1957Dismissed
Manohar Lal Seal Vs Bengal Potteries Ltd.
Patna High Court · AIR 1958 Patna 457
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 108, 108(1), 117
High Courts27 Aug 1957
Commissioner of Income Tax Vs Biharilal Kejriwal and Co.
Patna High Court · AIR 1958 Patna 165 : (1958) 34 ITR 777
Income Tax Act, 1922 — Section 26APartnership Act, 1932 — Section 4
High Courts24 Aug 1957
LIQUIDATORS OF PURSA LTD. Vs COMMISSIONER OF Income Tax, BIHAR and ORISSA.
Patna High Court · (1957) 32 ITR 603
Constitution of India, 1950 — Article 226
High Courts23 Aug 1957
Bhedu Tatma and Others Vs Hari Jha
Patna High Court · AIR 1958 Patna 35 : (1957) 5 BLJR 681 : (1958) CriLJ 80
Criminal Procedure Code, 1898 (CrPC) — Section 438, 439Penal Code, 1860 (IPC) — Section 64
High Courts22 Aug 1957Dismissed
Beni Madhab Chatterji and Another Vs State of Bihar and Another
Patna High Court · AIR 1958 Patna 183
Constitution of India, 1950 — Article 19, 19(1), 19(2), 31Land Acquisition Act, 1894 — Section 4, 6
High Courts21 Aug 1957Dismissed
Julam Missir and Others Vs Pradip Missir and Others
Patna High Court · AIR 1958 Patna 115
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 4Hindu Succession Act, 1956 — Section 14, 15
High Courts20 Aug 1957
Bharat Sugar Mills Ltd. Vs State of Bihar
Patna High Court · AIR 1958 Patna 76 : (1957) 5 BLJR 651 : (1957) 8 STC 832
Bihar Sales Tax Act, 1947 — Section 24(4), 24(6), 25(1)Bihar Sales Tax Rules, 1959 — Rule 38
High Courts20 Aug 1957Dismissed
Ramnath Khemka Vs The State
Patna High Court · AIR 1958 Patna 272 : (1957) 5 BLJR 772 : (1958) CriLJ 665
Criminal Procedure Code, 1898 (CrPC) — Section 222(2), 234Penal Code, 1860 (IPC) — Section 405, 409
High Courts20 Aug 1957
Rameshwar Das and Another Vs Tildhari Das and Others
Patna High Court · (1958) CriLJ 799
Bihar Panchayat Raj Act, 1947 — Section 67, 80(2j)Criminal Procedure Code, 1872 — Section 18(2)
High Courts14 Aug 1957Allowed
Thakurai Bhup Narain Singh and Another Vs Nawab Singh and Others
Patna High Court · AIR 1957 Patna 729 : (1957) 5 BLJR 694
Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 51, 52
High Courts14 Aug 1957Allowed
Jaleshar Pandey Vs Lagan Pandey and Others
Patna High Court · AIR 1958 Patna 105 : (1957) 5 BLJR 669
Bihar Panchayat Raj Act, 1947 — Section 65Civil Procedure Code, 1908 (CPC) — Section 21, 9Constitution of India, 1950 — Article 226, 227
High Courts14 Aug 1957Dismissed
Bhola Mian Vs Sri. S.M. Islam and Others
Patna High Court · AIR 1958 Patna 48 : (1957) 5 BLJR 689
Bihar Land Reforms Act, 1950 — Section 3, 3A, 4
High Courts12 Aug 1957Dismissed
S.M. Khalil and Another Vs Akhauri Sitaram and Another
Patna High Court · AIR 1958 Patna 103
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ACivil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Aug 1957Allowed
Rameshwar Pratap Narain Singh and Others Vs Collector of Champaran and Others
Patna High Court · AIR 1958 Patna 31 : (1957) 5 BLJR 590
Bihar Land Reforms Act, 1950 — Section 22(2), 4, 6Bihar Tenancy Act, 1885 — Section 23
High Courts06 Aug 1957Dismissed
Commissioner of Commercial Taxes Vs Raj Kuer Raghubansmani Prasad Narain Singh and Another
Patna High Court · AIR 1958 Patna 100
Bihar Agricultural Income Tax Act, 1948 — Section 12, 12(2), 2, 3
High Courts06 Aug 1957Dismissed
Rana Ramnarain Singh and Others Vs Mahatha Niranjan Lal and Others
Patna High Court · AIR 1958 Patna 85 : (1958) CriLJ 202
Criminal Procedure Code, 1898 (CrPC) — Section 146(1B)
High Courts05 Aug 1957Dismissed
Ambika Prasad Singh Vs The State
Patna High Court · AIR 1958 Patna 441 : (1957) 5 BLJR 714 : (1958) CriLJ 1083
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 21, 405, 408Railways Act, 1890 — Section 137
High Courts05 Aug 1957Allowed
Raj Nandan Singh and Another Vs Ram Kishun Lohar and Others
Patna High Court · AIR 1958 Patna 571
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 6 Rule 2, Order 8 Rule 2Easements Act, 1882 — Section 13Evidence Act, 1872 — Section 101, 102, 103, 104, 114
High Courts01 Aug 1957Allowed
Mahant Mahabir Das Vs Ram Lakhan Singh and Others
Patna High Court · AIR 1958 Patna 1
Limitation Act, 1908 — Article 97