High Courts06 May 1957Dismissed

Satyanarain Sah Vs Bishwanath Sah

Patna High Court · AIR 1957 Patna 550 : (1957) 5 BLJR 482 : (1957) CriLJ 1163

Bihar Gram Cut-cherry Rules, 1949 — Rule 2, 59Bihar Panchayat Raj Act, 1948 — Section 2, 49, 49(1), 67, 70Constitution of India, 1950 — Article 227
High Courts25 Apr 1957

N. Baksi Vs O.K. Ghosh

Patna High Court · AIR 1957 Patna 528 : (1957) 5 BLJR 390 : (1957) CriLJ 1156

Constitution of India, 1950 — Article 215, 226Contempt of Courts Act, 1971 — Section 1, 3, 5