High Courts18 Nov 1957
Hirendra Nath Bose and Another Vs Shyamsundar Misser
Patna High Court · AIR 1958 Patna 189
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 9
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,255 of 2,660
High Courts15 Nov 1957Dismissed
Prayag Pasi and Another Vs The State
Patna High Court · AIR 1958 Patna 585 : (1958) 6 BLJR 158 : (1958) CriLJ 1339
Bihar Panchayat Raj Act, 1948 — Section 69Criminal Procedure Code, 1898 (CrPC) — Section 1, 190Penal Code, 1860 (IPC) — Section 323, 325
High Courts15 Nov 1957Dismissed
Ado Rai Vs Huro Rai and Others
Patna High Court · AIR 1958 Patna 233 : (1958) 6 BLJR 45
Hindu Adoptions and Maintenance Act, 1956 — Section 10, 11
High Courts14 Nov 1957Dismissed
Dasrath Paswan Vs State of Bihar
Patna High Court · AIR 1958 Patna 190 : (1958) 6 BLJR 60 : (1958) CriLJ 548
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 300, 302, 304, 5, 90
High Courts14 Nov 1957Dismissed
Maheshwar Bhumij and Others Vs Babi Sardarin and Others
Patna High Court · AIR 1958 Patna 243 : (1958) 6 BLJR 37
High Courts13 Nov 1957
Bhagwat Prasad Vs Bansi Mahton
Patna High Court · AIR 1958 Patna 278 : (1958) 6 BLJR 156
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3, Order 41 Rule 23, Order 41 Rule 25
High Courts13 Nov 1957Allowed
Ram Krishna Jhajharia and Others Vs Mt. Tetri Sahun and Others
Patna High Court · AIR 1959 Patna 476 : (1958) 6 BLJR 174 : (1959) CriLJ 1205
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4)
High Courts12 Nov 1957Allowed
Jodhiram Sah and Others Vs Harihar Missir and Others
Patna High Court · AIR 1958 Patna 464 : (1957) 5 BLJR 828
Transfer of Property Act, 1882 — Section 60
High Courts11 Nov 1957Allowed
Baijnath Potedar and Others Vs Ramautar Choudhary and Others
Patna High Court · AIR 1958 Patna 227
Civil Procedure Code, 1908 (CPC) — Section 107Hindu Succession Act, 1956 — Section 14, 15
High Courts06 Nov 1957
Lady Dorothy Lort Williams Vs Uditandu Prakash Mullick and Others
Patna High Court · AIR 1958 Patna 240 : (1957) 5 BLJR 815
Bihar Buildings (Lease, Rent and Eviction) Control (Amendment) Act, 1955 — Section 11, 23
High Courts05 Nov 1957Dismissed
Yugal Kishore Sinha Vs B.N. Rahtogi and Others
Patna High Court · AIR 1958 Patna 154
Evidence Act, 1872 — Section 115
High Courts01 Nov 1957Dismissed
Krishna Nandan Prasad Verma Vs The State
Patna High Court · AIR 1958 Patna 166 : (1958) 6 BLJR 6 : (1958) CriLJ 406
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 123, 24, 35
High Courts31 Oct 1957
Rambaran Mahton Vs The State
Patna High Court · AIR 1958 Patna 452 : (1958) 6 BLJR 88 : (1958) CriLJ 1077
Penal Code, 1860 (IPC) — Section 320, 322, 325
High Courts16 Oct 1957
Rasik Tatma Vs Bhagwat Tanti
Patna High Court · AIR 1958 Patna 239 : (1958) 6 BLJR 48
Criminal Procedure Code, 1898 (CrPC) — Section 207, 247, 369, 403
High Courts29 Sept 1957Dismissed
Mt. Raj Mohni Debi Vs Harihar Mahton
Patna High Court · AIR 1958 Patna 67 : (1957) 5 BLJR 767
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, Order 34 Rule 1Transfer of Property Act, 1882 — Section 58
High Courts27 Sept 1957
Sachitanandan Prasad Vs Janak Prasad Gosain and Others
Patna High Court · AIR 1958 Patna 577
Bihar Tenancy Act, 1885 — Section 40Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Evidence Act, 1872 — Section 101, 102, 103, 104, 114
High Courts26 Sept 1957Allowed
Golap Gadi Goala Vs Rampariksha Rewani and Others
Patna High Court · AIR 1958 Patna 553
Chotanagpur Tenancy Act, 1908 — Section 46, 72, 72(4)Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts26 Sept 1957Allowed
Manu Pande and Another Vs Mt. Sukhlalia and Others
Patna High Court · AIR 1958 Patna 79
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2Contract Act, 1872 — Section 11Evidence Act, 1872 — Section 3
High Courts25 Sept 1957Allowed
Jamuna Prasad Bhagat and Others Vs Ramprit Sah and Another
Patna High Court · AIR 1958 Patna 92 : (1957) 5 BLJR 780 : (1958) CriLJ 207
Criminal Procedure Code, 1898 (CrPC) — Section 144, 4(1), 517
High Courts25 Sept 1957
Bibhuti Bhusan Chatterjee Vs The State of Bihar
Patna High Court · AIR 1958 Patna 160 : (1958) CriLJ 404
Court Fees Act, 1870 — Article 6, 7, 9Criminal Procedure Code, 1898 (CrPC) — Section 107, 118, 371