High Courts07 Feb 1958Allowed
Akhouri Inderdeo Prasad Vs The State
Patna High Court · AIR 1958 Patna 374 : (1958) 6 BLJR 228 : (1958) CriLJ 925 : (1958) 2 LLJ 451
Prevention of Corruption Act, 1947 — Section 5(1), 5(2), 5(3)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,253 of 2,660
High Courts04 Feb 1958Dismissed
Raghuni Nayak and Others Vs Dist. Magistrate and Others
Patna High Court · AIR 1959 Patna 7 : (1958) 6 BLJR 177
Bihar Municipal Election and Election Petitions Rules, 1953 — Rule 4, 7(1)Constitution of India, 1950 — Article 226
High Courts29 Jan 1958Partly Allowed
Union of India (UOI) Vs Dwarkadas Radhakrishna
Patna High Court · AIR 1959 Patna 39 : (1958) 6 BLJR 504
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 80Defence of India Rules, 1939 — Rule 119Evidence Act, 1872 — Section 115
High Courts24 Jan 1958Dismissed
Bishwaranjan Bose and Others Vs The Honorary Secretary, Ram Krishna Mission, Vivekanand Society and Others
Patna High Court · AIR 1958 Patna 653 : (1958) 6 BLJR 212
Constitution of India, 1950 — Article 226, 311(2)
High Courts22 Jan 1958
Mahadeo Ram Bali Ram Vs The State of Bihar
Patna High Court · AIR 1959 Patna 30 : (1958) 9 STC 173
Bihar Sales Tax Act, 1947 — Section 4Constitution of India, 1950 — Article 286(1), 286(2)
High Courts21 Jan 1958
J.N. Dutt Vs Commissioner of Income Tax
Patna High Court · AIR 1959 Patna 34 : (1958) 33 ITR 428
Income Tax Act, 1961 — Section 46(1), 66(2)
High Courts21 Jan 1958Allowed
Lakshmi Narayan Gauri Shankar Vs Union of India (UOI)
Patna High Court · AIR 1958 Patna 489
Civil Procedure Code, 1908 (CPC) — Section 20, 34Railways Act, 1890 — Section 77, 80
High Courts20 Jan 1958Dismissed
Mahendra Singh and Others Vs The Commissioner of Chota Nagpur Division and Others
Patna High Court · AIR 1958 Patna 603 : (1958) 6 BLJR 169
Civil Procedure Code, 1908 (CPC) — Section 1, 1(3), 11General Clauses Act, 1897 — Section 3(53)Scheduled Districts Act, 1874 — Section 7
High Courts20 Jan 1958Dismissed
Dulichand Khirwal Vs The State of Bihar and Others
Patna High Court · AIR 1958 Patna 366
Civil Procedure Code, 1908 (CPC) — Section 1Scheduled Districts Act, 1874 — Section 7
High Courts18 Jan 1958Allowed
Umraon Singh and Others Vs Chakauri Singh and Others
Patna High Court · AIR 1958 Patna 302 : (1958) 6 BLJR 95
Transfer of Property Act, 1882 — Section 63Trusts Act, 1882 — Section 90
High Courts16 Jan 1958Allowed
Indian Copper Corporation Ltd. Vs The State of Bihar and Others
Patna High Court · (1958) 9 STC 204
Constitution of India, 1950 — Article 226, 286
High Courts13 Jan 1958
Ramautar Choudhary Vs Sone Valley Portland Cement Co. Ltd.
Patna High Court · AIR 1958 Patna 540 : (1958) 6 BLJR 383
Bihar Workmens Compensation Rules — Rule 28Workmens Compensation Act, 1923 — Section 32(2)
High Courts13 Jan 1958
Matuki Mistry Vs Kamakhaya Prasad and Others
Patna High Court · AIR 1958 Patna 264 : (1958) 6 BLJR 137
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, Order 33 Rule 2, Order 39 Rule 1, 26
High Courts10 Jan 1958
Seonarain Lal Vs Prabhu Chand
Patna High Court · AIR 1958 Patna 252 : (1958) 6 BLJR 181
Arbitration Act, 1940 — Section 16, 17Limitation Act, 1908 — Article 158Registration Act, 1908 — Section 17(1), 17(2), 49
High Courts10 Jan 1958Allowed
Mt. Asarfa Kuer Vs Bhuneshwar Rai and Others
Patna High Court · AIR 1959 Patna 210
Hindu Womens Right to Property Act, 1937 — Section 3(1), 3(2)
High Courts10 Jan 1958Dismissed
Manzurul Haque and Others Vs State of Bihar
Patna High Court · AIR 1958 Patna 422 : (1958) CriLJ 931
Evidence Act, 1872 — Section 137, 138, 154
High Courts08 Jan 1958Dismissed
Harihar Singh Vs Singh Ganga Prasad and Others
Patna High Court · AIR 1958 Patna 287 : (1958) 6 BLJR 279
Representation of the People Act, 1951 — Section 116A, 117, 89, 90(3), 98
High Courts07 Jan 1958Dismissed
Bibi Rafiqan Vs Najib Khan and Another
Patna High Court · AIR 1958 Patna 530
Civil Procedure Code, 1908 (CPC) — Section 100, 101Limitation Act, 1908 — Article 14, 144
High Courts02 Jan 1958Allowed
Ganesh Jha Vs Baidyanath Jha and Others
Patna High Court · AIR 1958 Patna 270 : (1958) 6 BLJR 101
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11
High Courts20 Dec 1957
Ramphal Gope and Others Vs The State of Bihar
Patna High Court · (1964) CriLJ 111
Penal Code, 1860 (IPC) — Section 147, 148, 323, 324, 333