COURT ARCHIVE

Patna High Court judgments

53,185 judgments · page 2,181 of 2,660

High Courts12 May 1967Partly Allowed

The State Vs B.L. Ohri and Others

Patna High Court · AIR 1967 Patna 441 : (1967) CriLJ 1684

Coal Mines Regulations, 1957 — Regulation 100Criminal Procedure Code, 1898 (CrPC) — Section 197Evidence Act, 1872 — Section 25

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High Courts11 May 1967Allowed

State Vs Linkers Private Ltd. and Others

Patna High Court · AIR 1968 Patna 445 : (1968) CriLJ 1443

Companies Act, 1913 — Section 133, 133(3), 134(1), 32Companies Act, 1956 — Section 210(1), 210(5), 220, 220(1), 220(3)Criminal Procedure Code, 1898 (CrPC) — Section 342

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High Courts10 May 1967

Awadh Bihari Sinha, Dr. Naresh Prasad Roy and Dr. Udai Shankar Bhagat Vs University of Bihar and Others

Patna High Court · (1968) 16 BLJR 634

Bihar State Universities (Patna, University of Bihar, Bhagalpur and Ranchi) Act, 1960 — Section 28, 28(1), 8(4)

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High Courts10 May 1967Allowed

Adit Prasad Vs Chhaganlal and Another

Patna High Court · AIR 1968 Patna 26 : (1968) 16 BLJR 131

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 49

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High Courts10 May 1967

Ramanand Singh and Another Vs State of Bihar

Patna High Court · AIR 1968 Patna 258 : (1968) CriLJ 958

Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 193(1), 207A, 226Evidence Act, 1872 — Section 5

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High Courts05 May 1967Dismissed

Jagdhar Prasad Singh Vs Sheodhar Prasad Singh and Others Sheodhar Prasad Singh Vs Jagdhar Prasad Singh and Others

Patna High Court · (1968) 16 BLJR 143

Civil Procedure Code, 1908 (CPC) — Section 103Contract Act, 1872 — Section 19, 19A

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High Courts05 May 1967Dismissed

Ray Lime Stone and Co. and Another Vs Subdivisional Officer and Another

Patna High Court · AIR 1968 Patna 39 : (1968) 2 LLJ 329

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High Courts03 May 1967Dismissed

Kumar Taranand Sinha Vs Thakur Chandra Bhusan Pd. Singh and Others

Patna High Court · AIR 1968 Patna 458

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 17, Order 21 Rule 22, Order 21 Rule 66, 48Limitation Act, 1908 — Article 182, 182(5)Limitation Act, 1963 — Article 136, 31

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High Courts03 May 1967Dismissed