High Courts17 Feb 1967Dismissed
Makeshwar Misra Vs Laliteshwar Prasad Singh and Others
Patna High Court · AIR 1967 Patna 407
Arbitration Act, 1940 — Section 14(2), 30, 33, 39, 39(1)
COURT ARCHIVE
Patna High Court judgments
53,185 judgments · page 2,183 of 2,660
High Courts17 Feb 1967Dismissed
Ramashrey Roy and Others Vs Pashupati Kumar Pathak and Others
Patna High Court · AIR 1968 Patna 1
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 5, Order 33 Rule 7, Order 33 Rule 7(3), Order 33 Rule 8, 149Limitation Act, 1963 — Section 13 , 31
High Courts16 Feb 1967Dismissed
Sarjug Saran Singh and Others Vs Ramcharitar Singh and Others
Patna High Court · (1968) 16 BLJR 74
High Courts16 Feb 1967Allowed
Sheonand Rai Gajanand Vs Union of India (UOI)
Patna High Court · (1968) 16 BLJR 22
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts13 Feb 1967
Gaya Singh Vs The State and Others
Patna High Court · AIR 1968 Patna 193 : (1968) CriLJ 768
Constitution of India, 1950 — Article 22, 226, 227
High Courts08 Feb 1967Allowed
Gajanand Agarwala Vs Bhagwati Devi and Another
Patna High Court · (1968) 16 BLJR 589
Registration Act, 1908 — Section 49Stamp Act, 1899 — Section 2, 36
High Courts08 Feb 1967Allowed
Jichhu Ram and Others Vs Pearey Pasi and Another
Patna High Court · AIR 1967 Patna 423
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts06 Feb 1967Dismissed
Sita Ram Agarwalla and Another Vs Jamunadas Agarwalla
Patna High Court · (1968) 16 BLJR 45
Civil Procedure Code, 1908 (CPC) — Section 47, 86
High Courts06 Feb 1967Allowed
Manmohan Bhattacharya Vs Krishna Gopal Choudhary
Patna High Court · (1968) 16 BLJR 39
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Feb 1967Dismissed
Pasupati Nath Singh Vs N.K. Singh and Others
Patna High Court · AIR 1968 Patna 49
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 329Representation of the People Act, 1951 — Section 80A
High Courts02 Feb 1967Dismissed
Dwarka Prasad Vs Chandra Shekhar Dubey
Patna High Court · AIR 1967 Patna 296
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, 151
High Courts31 Jan 1967
Ayodhya Prasad Tewari Vs Hopal Manjhi and Others
Patna High Court · (1970) CriLJ 115
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(4)
High Courts28 Jan 1967Dismissed
Mohammad Hasan and Another Vs Mohammad Anwar Ahmad and Others
Patna High Court · AIR 1968 Patna 82
Arbitration Act, 1940 — Section 14(1), 4(2)Limitation (Amendment) Act, 1963 — Article 109, 119Limitation Act, 1908 — Article 178
High Courts25 Jan 1967Dismissed
Skh. Bashir Ahmad and Others Vs Skh. Abdul Jabbar and Others
Patna High Court · AIR 1968 Patna 29
High Courts24 Jan 1967Dismissed
Proprietor, Pure Dhansar Coal Co. Vs Debendra Nath Bhattacharji
Patna High Court · (1968) ACJ 213 : AIR 1968 Patna 24 : (1968) 2 LLJ 332
Coal Mines Regulations, 1926 — Regulation 95, 95(2)Workmens Compensation Act, 1923 — Section 3(1)
High Courts23 Jan 1967Dismissed
Management of Sri Rurduttroy Jute Mills Private Ltd. Vs Workmen and Others
Patna High Court · AIR 1968 Patna 66
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10A, 10A(1)
High Courts19 Jan 1967Dismissed
Kamla Prasad Missir Vs Chanchal Tewari
Patna High Court · AIR 1967 Patna 430
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 60, Order 21 Rule 63, Order 21 Rule 91, Order 21 Rule 92
High Courts17 Jan 1967
Gopal Krishna Choudhary Vs The Commissioner of Income Tax
Patna High Court · AIR 1968 Patna 126 : (1968) 68 ITR 450
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17, Order 5 Rule 20Income Tax Act, 1922 — Section 63
High Courts10 Jan 1967
Shanti Ranjan Boral and Others Vs Labour Court and Others
Patna High Court · (1968) 1 LLJ 374
Constitution of India, 1950 — Article 226, 227, 228Industrial Disputes Act, 1947 — Section 33
High Courts06 Jan 1967Allowed
Ajamera Brothers Vs Suraj Mal Naresh Kumar Jain
Patna High Court · AIR 1968 Patna 44
Contract Act, 1872 — Section 23, 28