High Courts17 Aug 1967Dismissed

Subhagi Devi Vs Murli Pradhan

Patna High Court · AIR 1968 Patna 139 : (1968) 16 BLJR 650 : (1968) CriLJ 539

Criminal Procedure Code, 1898 (CrPC) — Section 488, 488(1), 488(3)Hindu Adoptions and Maintenance Act, 1956 — Section 18