High Courts18 Feb 1976Dismissed
Basudeo Rai Vs Basudeo Narain Kuar and Others
Patna High Court · AIR 1977 Patna 11
Bihar Panchayat Raj Act, 1947 — Section 3(1)
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,099 of 2,660
High Courts13 Feb 1976
Bihar State Road Transport Corporation Vs Commissioner of Income Tax and Others
Patna High Court · (1976) 103 ITR 736 : (1976) 9 PLJR 550
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147, 147(2), 148, 154
High Courts13 Feb 1976Dismissed
S.M. Raquib Vs Subhas Kumar Sinha
Patna High Court · (1977) PLJR 144
Criminal Procedure Code, 1973 (CrPC) — Section 127, 128, 17(1), 200, 202Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 147, 202, 323, 342, 379
High Courts12 Feb 1976
Ramanaya Vs The State of Bihar
Patna High Court · (1977) CriLJ 467
Criminal Procedure Code, 1973 (CrPC) — Section 31General Clauses Act, 1897 — Section 26Penal Code, 1860 (IPC) — Section 26, 337, 353, 71
High Courts12 Feb 1976Allowed
Bishwanath Prasad Vs The Municipal Board
Patna High Court · AIR 1976 Patna 226 : (1976) 9 PLJR 499
Bihar and Orissa Municipal Act, 1922 — Section 196, 197, 198, 201
High Courts11 Feb 1976Dismissed
Phulwasi Devi Vs Union of India (UOI) and Another
Patna High Court · AIR 1977 Patna 32 : (1977) 10 PLJR 97
Cantonments Act, 1889 — Section 26(1)Cantonments Land Administration Rules, 1937 — Rule 27Constitution of India, 1950 — Article 226, 299
High Courts11 Feb 1976
Kailash Pati Singh Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 248 : (1977) 25 BLJR 44 : (1976) 9 PLJR 207
Bihar Money Lenders (Amendment) Act, 1975 — Section 12, 47(3)Bihar Money Lenders Rules, 1975 — Rule 10, 9Constitution of India, 1950 — Article 200, 201, 226, 254(2), 359
High Courts11 Feb 1976Dismissed
Smt. Radha Kumari Singh Vs The Governing Body of Mahanth Mahadevanand Mahila Mahavidyalaya and Others
Patna High Court · AIR 1976 Patna 378 : (1977) 10 PLJR 110
Constitution of India, 1950 — Article 226, 227
High Courts09 Feb 1976Allowed
Nagendra Prasad Sinha, Hamesh Nath Tiwari, Raghubir Mishra and Mukhnu Singh @ Sheopujan Singh Vs Brajnandan Prasad and The State of Bihar
Patna High Court · (1977) PLJR 73
Criminal Procedure Code, 1973 (CrPC) — Section 482Electricity (Supply) Act, 1948 — Section 81, 82Electricity Act, 1910 — Section 20, 42, 56
High Courts09 Feb 1976Partly Allowed
Steel Co. (Construction) Vs The Union of India(UOI) and Another
Patna High Court · AIR 1976 Patna 334 : (1976) 9 PLJR 369
Arbitration Act, 1940 — Section 30
High Courts09 Feb 1976
Shaikh Jalil Vs Bibi Sarfunnisa
Patna High Court · (1977) CriLJ 43
Criminal Procedure Code, 1973 (CrPC) — Section 125, 488
High Courts03 Feb 1976
Nagendra Nath Verma and Others Vs The State of Bihar and Another
Patna High Court · (1977) CriLJ 45
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 147, 148, 323, 379, 427
High Courts03 Feb 1976Dismissed
Ishwari Singh and Another Vs Kameshwari Singh and 10 Others
Patna High Court · (1976) 9 PLJR 203
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 145(iv)
High Courts02 Feb 1976Dismissed
Nand Lal Sharma Vs Bajrang Lal and Others
Patna High Court · (1977) PLJR 76
Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17(1)(d), 17(d), 49Transfer of Property Act, 1882 — Section 107, 4
High Courts02 Feb 1976
Bhagwan Das and Others Vs The Sub-divisional Magistrate and Others
Patna High Court · (1976) CriLJ 1775 : (1976) 9 PLJR 327
Penal Code, 1860 (IPC) — Section 147, 188, 379
High Courts31 Jan 1976Dismissed
Mohammad Yusuf and Others Vs Mohammad Ehsan, Deputy Superintendent of Police, Samastipur
Patna High Court · (1976) 9 PLJR 347
Bihar Preservation and Improvement of Animals Act, 1955 — Section 3, 4Criminal Procedure Code, 1973 (CrPC) — Section 494(a)
High Courts31 Jan 1976Dismissed
Ramvijoy Singh and Another Vs Saudagar Singh and Others
Patna High Court · AIR 1976 Patna 278
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts31 Jan 1976
Income Tax Officer Vs United Karanpur Colliery (P) Ltd.
Patna High Court · (1977) 25 BLJR 156
General Clauses Act, 1897 — Section 6Income Tax Act, 1961 — Section 133, 139, 200, 206, 226
High Courts28 Jan 1976Dismissed
Kartar Singh Vs Mst. Durpati and Others
Patna High Court · AIR 1976 Patna 338 : (1976) 9 PLJR 581
Provincial Insolvency Act, 1920 — Section 28(2)
High Courts28 Jan 1976
BETTIAH ESTATE Vs UNION OF INDIA AND ANOTHER.
Patna High Court · (1977) 108 ITR 210 : (1976) 9 PLJR 451
Estate Duty Act, 1953 — Section 57, 58, 61, 70