High Courts28 Jan 1976
Bettiah Estate Vs Union of India (UOI) and Another
Patna High Court · (1977) 108 ITR 210 : (1976) 9 PLJR 451
Estate Duty Act, 1953 — Section 58, 61, 70
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,100 of 2,660
High Courts28 Jan 1976Allowed
Yadunandan Prasad Vs Shrimati Saudamini Sinha and Others
Patna High Court · (1976) 01 PAT CK 0014
Bihar and Orissa Municipal Act, 1922 — Section 107(1), 108, 24, 37A, 37B
High Courts22 Jan 1976Allowed
Rohan Kumar and Another Vs Lachhuman Pathak and Others
Patna High Court · AIR 1976 Patna 287
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 1
High Courts21 Jan 1976Allowed
Jai Ram Das Bhatia and Another Vs State of Bihar and Others
Patna High Court · AIR 1977 Patna 315
Bihar Tenancy Act, 1885 — Section 48E(8), 48F
High Courts20 Jan 1976
Amarnath Prasad and Others Vs State of Bihar and Another
Patna High Court · (1976) CriLJ 1778 : (1976) 9 PLJR 324
Criminal Procedure Code, 1973 (CrPC) — Section 69Essential Commodities Act, 1955 — Section 10, 3, 7Penal Code, 1860 (IPC) — Section 420
High Courts19 Jan 1976
R.S. Murthy Vs R.K. Naug and Another
Patna High Court · (1976) 2 LLJ 53 : (1976) 9 PLJR 233
Constitution of India, 1950 — Article 136, 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 195, 476, 480, 482, 484Income Tax Act, 1961 — Section 37
High Courts19 Jan 1976Allowed
Radha Krishna Thakur Ji and Others Vs Sub-divisional Officer and Others
Patna High Court · AIR 1976 Patna 342
High Courts19 Jan 1976Dismissed
Janak Singh Vs The State of Bihar and Others
Patna High Court · (1977) PLJR 47
Constitution of India, 1950 — Article 213, 226Mines Act, 1952 — Section 2(jj)Mines and Minerals (Development and Regulation) Act, 1957 — Section 3, 3(1), 3(a), 3(e)
High Courts16 Jan 1976Dismissed
Bhuneshwar Singh and Others Vs The State of Bihar and Others
Patna High Court · (1978) 26 BLJR 372
Criminal Procedure Code, 1973 (CrPC) — Section 11, 12, 190, 192, 20Penal Code, 1860 (IPC) — Section 392
High Courts15 Jan 1976Dismissed
Ramadhar Upadhya and Another Vs Baldeo Ahir and Others
Patna High Court · AIR 1976 Patna 349
Bihar Tenancy Act, 1885 — Section 162A, 26A, 3(9), 48C, 48D
High Courts07 Jan 1976
Subrat Shankar Bhaduri and Others Vs The Bihar State Sunni Waqf Board and Others
Patna High Court · AIR 1976 Patna 271 : (1976) 9 PLJR 526
Bihar Wakf Act, 1947 — Section 33Waqf Act, 1954 — Section 26, 36A, 36B, 36B(1)
High Courts06 Jan 1976Dismissed
Lakshmi Narain Ram Narain Vs The State of Bihar
Patna High Court · AIR 1977 Patna 73 : (1976) 9 PLJR 478
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2, Order 8 Rule 2, Order 8 Rule 3, Order 8 Rule 4, 80Limitation Act, 1963 — Article 55
High Courts19 Dec 1975
Guru Bachan Singh Vs The State of Bihar
Patna High Court · (1976) 9 PLJR 125
Essential Commodities Act, 1955 — Section 3, 7
High Courts19 Dec 1975Dismissed
Hanuman Prasad Vs Raghunandan Prasad and Others
Patna High Court · (1978) 26 BLJR 574
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(a), 195(5)
High Courts18 Dec 1975Dismissed
Bishundeo Rai and Others Vs Chandrawati Kuer and Others
Patna High Court · AIR 1976 Patna 352
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 11, Order 22 Rule 4
High Courts17 Dec 1975Allowed
Awadheshwar Prasad Singh Vs The State of Bihar
Patna High Court · (1976) 9 PLJR 490
Criminal Procedure Code, 1973 (CrPC) — Section 87, 88
High Courts17 Dec 1975
Bhagwan Singh and Another Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 39 : (1977) 10 PLJR 1
Maintenance of Internal Security Act, 1971 — Section 8(1)
High Courts12 Dec 1975Partly Allowed
Sri Chandra Mouli Deva Vs Kumar Binoya Nand Singh and Others
Patna High Court · AIR 1976 Patna 208 : (1976) 9 PLJR 331
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 20 Rule 7, Order 21 Rule 11(1), Order 21 Rule 11(2), Order 21 Rule 11(3)Limitation Act, 1963 — Article 136
High Courts09 Dec 1975Dismissed
Avtar Singh Gujral Vs The Board of Directors and Others
Patna High Court · AIR 1976 Patna 170
Arbitration Act, 1940 — Section 34, 39Civil Procedure Code, 1908 (CPC) — Section 80
High Courts08 Dec 1975Allowed
Rana Muneshwar Kumar Singh Vs The State of Bihar and Others
Patna High Court · AIR 1976 Patna 198
Bihar Minor Mineral Concession Rules, 1972 — Rule 5(2)Constitution of India, 1950 — Article 226, 227, 25Patna High Court Rules, 1916 — Rule 10