High Courts03 May 1976Allowed
Durga Oil Mill and Another Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 134 : (1978) 26 BLJR 575
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,097 of 2,660
High Courts30 Apr 1976
Ramesh Kumar Jain Vs Raghubans Mani Prasad
Patna High Court · (1977) CriLJ 463
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 120, 406, 420
High Courts22 Apr 1976
Central Bank of India Vs Sukhani Mining and Engineering Industries Pvt. Ltd. and Others
Patna High Court · (1977) 47 CompCas 1
Companies Act, 1956 — Section 433, 443(1)
High Courts21 Apr 1976Allowed
Sudarshan Mahton Vs Dinapur Nizamat Muncipalty and Others
Patna High Court · (1977) 25 BLJR 13
High Courts21 Apr 1976Dismissed
Gyanand Choudhary and Others Vs Jaya Nand Choudhary and Another
Patna High Court · (1977) 25 BLJR 111 : (1975) 9 PLJR 561 : (1975) PLJR 561
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Apr 1976Dismissed
The Belsund Sugar Co. Ltd. and Another Vs The State of Bihar and Others
Patna High Court · AIR 1977 Patna 136 : (1977) 10 PLJR 8
Bihar Agricultural Produce Markets Act, 1960 — Section 15, 15(2), 2, 27(2)Bihar Agricultural Produce Markets Rules, 1962 — Rule 82Constitution of India, 1950 — Article 246, 254, 254(1), 264
High Courts19 Apr 1976Allowed
Muneshwar Pandey Vs The Chairman, Chotanagpur Regional Transport Authority and Others
Patna High Court · AIR 1977 Patna 211
Motor Vehicles Act, 1939 — Section 48
High Courts15 Apr 1976Allowed
Ramchandra Sharma and Others Vs Union of India(UOI) and Others
Patna High Court · (1977) 25 BLJR 6 : (1977) 10 PLJR 133
Constitution of India, 1950 — Article 226, 227, 309, 311Income Tax Act, 1961 — Section 127Penal Code, 1860 (IPC) — Section 323, 332, 353
High Courts12 Apr 1976Allowed
Mathura Prasad Missir Vs Mosst. Fulmati Kuer and Others
Patna High Court · (1977) 25 BLJR 102 : (1976) 9 PLJR 416
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts12 Apr 1976
In Re: Maksudpur Refrigeration Industries Pvt. Ltd. (In Liquidation)
Patna High Court · (1976) 04 PAT CK 0003
Companies Act, 1956 — Section 446, 529Provincial Insolvency Act, 1920 — Section 28
High Courts06 Apr 1976Allowed
Arjun Ram Kesari Vs Sheo Charan Ram and Others
Patna High Court · AIR 1977 Patna 148
Suits Valuation Act, 1887 — Section 11
High Courts06 Apr 1976Dismissed
Goureepada Chattopadhyaya Vs Janki Ram
Patna High Court · AIR 1976 Patna 399 : (1975) 9 PLJR 463 : (1975) PLJR 463
High Courts05 Apr 1976Allowed
The Bihar State Electricity Board and Another Vs Jawahar Lal and Others
Patna High Court · AIR 1976 Patna 323 : (1977) 25 BLJR 63 : (1976) 9 PLJR 401
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, 115Electricity (Supply) Act, 1948 — Section 49
High Courts05 Apr 1976Allowed
M/s. Md. Ayub Bismillah Rice and Oil Mills Vs Collector of West Champaran and Others
Patna High Court · (1977) PLJR 64
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 6A, 6B
High Courts30 Mar 1976
HINDUSTAN MALLEABLES AND FORGINGS LTD. Vs Income Tax OFFICER AND ANOTHER.
Patna High Court · (1978) 112 ITR 389
Constitution of India, 1950 — Article 226, 227Income Tax Act, 1961 — Section 143, 154, 264, 35, 84
High Courts29 Mar 1976Partly Allowed
Chela Meri and Another Vs Mohammad Abul Khair Khan and Others
Patna High Court · AIR 1976 Patna 332 : (1976) 9 PLJR 459
Civil Procedure Code, 1908 (CPC) — Section 100, 101
High Courts26 Mar 1976Allowed
The State of Bihar Vs Bhagwati Singh
Patna High Court · AIR 1976 Patna 295
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts25 Mar 1976Dismissed
Ram Bahadur Nath Tiwary Vs Kedar Nath Tiwari and Others
Patna High Court · AIR 1977 Patna 59
High Courts25 Mar 1976Dismissed
M.S. Ramaiah Vs The State of Bihar
Patna High Court · AIR 1977 Patna 151 : (1977) 10 PLJR 273
Arbitration Act, 1940 — Section 34
High Courts22 Mar 1976Dismissed
Shri Rambriksh Singh Vs Srimati Fulkumari and Others
Patna High Court · (1976) 9 PLJR 470
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 151, 47