High Courts30 Jul 1976
Hindustan Malleables and Forgings Ltd. Vs Income Tax Officer and Another
Patna High Court · (1976) 07 PAT CK 0001
Income Tax Act, 1961 — Section 154, 80J, 84
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,095 of 2,660
High Courts29 Jul 1976
Anirudh Singh Azad and Another Vs The State of Bihar
Patna High Court · (1977) CriLJ 335
Penal Code, 1860 (IPC) — Section 124A
High Courts29 Jul 1976
Md. Yunus and Others Vs The State of Bihar
Patna High Court · (1977) CriLJ 1243
Criminal Procedure Code, 1973 (CrPC) — Section 337, 342Evidence Act, 1872 — Section 10, 114, 133, 18, 3Penal Code, 1860 (IPC) — Section 120, 120B, 420, 436
High Courts28 Jul 1976Allowed
Chiranji Lal @ Cbiranji Lal Poddar Vs State of Bihar and Others
Patna High Court · (1978) 26 BLJR 735
Criminal Procedure Code, 1973 (CrPC) — Section 203, 397, 482
High Courts26 Jul 1976Allowed
The State of Bihar Vs Ram Lakhan Prasad Sinha
Patna High Court · AIR 1977 Patna 44 : (1977) 10 PLJR 391
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 2, Order 33 Rule 5, Order 33 Rule 9
High Courts21 Jul 1976Allowed
Ramautar Sah and Another Vs Vidya Sagar Prasad
Patna High Court · AIR 1977 Patna 132 : (1978) 26 BLJR 581
Arbitration Act, 1940 — Section 16, 16(1), 17
High Courts20 Jul 1976
Siraj Mian and Others Vs Ganga Ram Mandal
Patna High Court · (1977) CriLJ 717
Penal Code, 1860 (IPC) — Section 207, 209, 379, 395
High Courts20 Jul 1976
Sardar Badri Narain Singh and Another Vs Chotanagpur Banking Association (In Liquidation)
Patna High Court · (1976) 07 PAT CK 0010
Banking Regulation Act, 1949 — Section 45O, 45O(1)
High Courts19 Jul 1976
Onkarmal Agarwalla Vs The State of Bihar and Others
Patna High Court · (1977) CriLJ 1412
Criminal Procedure Code, 1973 (CrPC) — Section 1, 190, 342Mines Act, 1952 — Section 17, 2, 24, 69, 75
High Courts16 Jul 1976
Somari Rai and Others Vs Raghu Nath Prasad Sharma and Others
Patna High Court · (1977) CriLJ 718 : (1977) 10 PLJR 635
Criminal Procedure Code, 1973 (CrPC) — Section 3, 478, 484General Clauses Act, 1897 — Section 7, 8
High Courts15 Jul 1976Allowed
Braj Bhusan Singh Vs Nagendra Singh and Another
Patna High Court · AIR 1977 Patna 129 : (1977) 25 BLJR 113
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts12 Jul 1976Dismissed
Rambadan Rai and Others Vs Paltan Paswan and Others
Patna High Court · AIR 1977 Patna 1
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3, Order 9 Rule 13
High Courts12 Jul 1976Dismissed
Bharat Das Vs Kapildeo Prasad Gupta and Others
Patna High Court · AIR 1977 Patna 3
Court Fees Act, 1870 — Article 1
High Courts12 Jul 1976Allowed
Bharat Das @ Bharat Kumar Das Vs Kapildeo Prasad Gupta and Others
Patna High Court · (1976) 9 PLJR 579
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 2
High Courts09 Jul 1976Dismissed
Bhola Singh and Another Vs Laxmi Gowalin and Others
Patna High Court · AIR 1977 Patna 47 : (1977) 25 BLJR 253
Administration of Evacuee Property Act, 1950 — Section 46
High Courts06 Jul 1976
Jagdish Sao Vs The State of Bihar
Patna High Court · (1977) CriLJ 442
Criminal Procedure Code, 1973 (CrPC) — Section 190Essential Commodities Act, 1955 — Section 11, 7Penal Code, 1860 (IPC) — Section 21
High Courts30 Jun 1976
The Union of India Vs Shri Binod Behari Singh and Others
Patna High Court · (1977) PLJR 309
Arbitration Act, 1940 — Section 10, 11, 12(2), 13, 13(1)Civil Procedure Code, 1908 (CPC) — Section 24Limitation Act, 1963 — Section 5
High Courts28 Jun 1976Dismissed
Lal Kejriwal and Others Vs Bhawanath Jha
Patna High Court · AIR 1977 Patna 5
Partition Act, 1893 — Section 4, 4(1)
High Courts25 Jun 1976Dismissed
Surajdeo Singh and Another Vs The State Transport Appellate Tribunal and Others
Patna High Court · AIR 1977 Patna 7 : (1977) 25 BLJR 238
Bihar Motor Vehicles Rules, 1992 — Rule 55Motor Vehicles Act, 1939 — Section 47(1), 48(3), 68
High Courts23 Jun 1976Allowed
Vasudeo Agrawal and Others Vs State of Bihar
Patna High Court · (1977) 25 BLJR 249
Criminal Procedure Code, 1973 (CrPC) — Section 467, 468, 469, 470, 484Penal Code, 1860 (IPC) — Section 323, 324, 341, 468