High Courts01 Sept 1977Dismissed
Ram Kishun Prasad Vs State of Bihar
Patna High Court · (1977) 25 BLJR 322
Penal Code, 1860 (IPC) — Section 24, 403, 405, 406, 411
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,084 of 2,660
High Courts01 Sept 1977Allowed
Mst. Gulzaria and Others Vs Lal Mohar Pandey and Others
Patna High Court · (1977) 25 BLJR 326
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 3, 4(c)
High Courts31 Aug 1977Allowed
Ram Kishore Das Vs Balram Sah
Patna High Court · AIR 1978 Patna 210 : (1978) 26 BLJR 800
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts29 Aug 1977Dismissed
Bihar State Electricity Board Vs K.N.H. Medicial College and Hospital and Others
Patna High Court · (1978) 26 BLJR 464
Civil Procedure Code, 1908 (CPC) — Section 151, 80
High Courts29 Aug 1977Dismissed
State of Bihar Vs Dharamnath Rai and Others
Patna High Court · (1977) 25 BLJR 471
Penal Code, 1860 (IPC) — Section 148, 302
High Courts24 Aug 1977Dismissed
Brij Bihari Prasad and Another Vs Smt. Deoki Devi and Another
Patna High Court · AIR 1978 Patna 117 : (1978) 26 BLJR 362
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Transfer of Property Act, 1882 — Section 108, 109
High Courts24 Aug 1977Allowed
Boku Mahton and Others Vs Most. name not known widow of Anathi Thakur and Others
Patna High Court · AIR 1978 Patna 146
Civil Procedure Code, 1908 (CPC) — Section 10, 20
High Courts23 Aug 1977Dismissed
Mohammed Indris Mian Vs Doman Sah
Patna High Court · AIR 1978 Patna 82
Civil Procedure Code, 1908 (CPC) — Section 100, 101Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 106
High Courts23 Aug 1977
H.P. Dhanuka Vs State of Bihar and Another
Patna High Court · (1978) CriLJ 1319
Criminal Procedure Code, 1973 (CrPC) — Section 482, 483Essential Commodities Act, 1955 — Section 10
High Courts23 Aug 1977Dismissed
Smt. Dulari Kuer and Others Vs Shivanandan Prasad Singh and Another
Patna High Court · (1977) 25 BLJR 280
High Courts23 Aug 1977Dismissed
Rampati Singh Vs State of Bihar and Others
Patna High Court · AIR 1978 Patna 131
Constitution of India, 1950 — Article 14, 226
High Courts23 Aug 1977Dismissed
H.P. Dhanuka (Hanuman Prasad Dhanuka) Vs The State of Bihar and Another
Patna High Court · (1978) 26 BLJR 74
Criminal Procedure Code, 1973 (CrPC) — Section 482, 483Essential Commodities Act, 1955 — Section 10
High Courts22 Aug 1977
Shri Krishna Gyanoday Sugar Ltd. Vs Government of India
Patna High Court · (1980) CENCUS 26 : (1990) 26 ECR 470 : (1980) 6 ELT 183
High Courts22 Aug 1977
Muneshwar Lal and Others Vs State of Bihar and Others
Patna High Court · (1978) 26 BLJR 286
Constitution of India, 1950 — Article 226, 227
High Courts19 Aug 1977Allowed
Ranchi Club Ltd. Vs State of Bihar and Another
Patna High Court · AIR 1978 Patna 32
Bihar Regional Development Authority 3rd Ordinance, 1975 — Section 36, 37, 38, 42, 43Constitution (Forty-Second Amendment) Act, 1976 — Section 58(2)Constitution of India, 1950 — Article 226(3)
High Courts18 Aug 1977Allowed
Chandradip Singh and Another Vs The Addl. Member, Board of Revenue and Others
Patna High Court · AIR 1978 Patna 148 : (1978) 26 BLJR 277
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Transfer of Property Act, 1882 — Section 53
High Courts17 Aug 1977
Kapildeo Upadhya and Others Vs Raghunath Pandey and Another
Patna High Court · AIR 1978 Patna 212
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2, Order 39 Rule 2(3)
High Courts16 Aug 1977Dismissed
Kunj Behari Singh and Others Vs Shanti Lal Sah
Patna High Court · (1978) 26 BLJR 170
Criminal Procedure Code, 1973 (CrPC) — Section 161, 192, 193, 195, 197Penal Code, 1860 (IPC) — Section 161, 192, 193, 196, 209
High Courts16 Aug 1977Allowed
Niranjan Mandal and Another Vs The State of Bihar and Others
Patna High Court · AIR 1978 Patna 1
Bihar Public Land Encroachment Act, 1956 — Section 3
High Courts11 Aug 1977Allowed
The Bihar State Co-operative Marketing Union Vs Union of India(UOI) and Others
Patna High Court · (1978) ACJ 364 : AIR 1978 Patna 213 : (1978) 26 BLJR 177
Railways Act, 1890 — Section 77C