COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 2,082 of 2,660

High Courts08 Dec 1977

Bihar State Electricity Board and Another Vs Kalyanpur Lime and Cement Works

Patna High Court · (1977) 25 BLJR 517

Arbitration Act, 1940 — Section 14, 15, 16, 17, 2Civil Procedure Code, 1908 (CPC) — Section 11, 2, 96Electricity Act, 1910 — Section 24, 52

High Courts06 Dec 1977Allowed

State of Bihar Vs Kasturbhai Lalbhai and Others

Patna High Court · AIR 1978 Patna 76

Evidence Act, 1872 — Section 123

High Courts02 Dec 1977Allowed

Bishwanath Prasad Vs North Eastern Railway and Others

Patna High Court · AIR 1978 Patna 223

Civil Procedure Code, 1908 (CPC) — Section 80

High Courts30 Nov 1977

Awadh Behari Saran and Others etc. Vs State of Uttar Pradesh and Others

Patna High Court · (1977) 25 BLJR 339

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10

High Courts28 Nov 1977Dismissed

Bibi Asma Shah Vs Suresh Prasad and Others

Patna High Court · (1978) 26 BLJR 552

Limitation Act, 1963 — Section 14, 22, 5

High Courts26 Nov 1977Allowed

Sahagir Ahmad and Others Vs Israil Mian and Others

Patna High Court · (1977) 25 BLJR 478

Arbitration Act, 1940 — Section 12, 13, 14, 15, 16Civil Procedure Code, 1908 (CPC) — Section 151

High Courts21 Nov 1977Dismissed

Sarat Chandra Ghosh (Private) Ltd. Vs Swastika Mica Co. and Others

Patna High Court · (1978) 26 BLJR 131

Partnership Act, 1932 — Section 69

High Courts21 Nov 1977Dismissed

Rejeshwar Prasad Yadav Vs Kameshwar Yadav and Others

Patna High Court · (1977) 25 BLJR 303

Penal Code, 1860 (IPC) — Section 147, 148, 323, 330, 353

High Courts15 Nov 1977Dismissed

Kumar and Kumar Vs Union of India (UOI)

Patna High Court · AIR 1978 Patna 192

Arbitration Act, 1940 — Section 13, 2, 2(1), 33

High Courts14 Nov 1977Allowed

Kishorilal Saraff Vs Gopal Tulsiyan and Others

Patna High Court · AIR 1978 Patna 234

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11A

High Courts09 Nov 1977Dismissed

Babudhan Tiwary and Others Vs Ramdhary Tiwary and Others

Patna High Court · (1978) 26 BLJR 166

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Limitation Act, 1908 — Section 26, 28

High Courts08 Nov 1977

The Commissioner of Income Tax Vs Sayed Saddique Imam and Others

Patna High Court · AIR 1978 Patna 197 : (1977) 25 BLJR 437 : (1978) 111 ITR 475

Civil Procedure Code, 1908 (CPC) — Section 11Income Tax Act, 1961 — Section 12, 143, 256, 5Transfer of Property Act, 1882 — Section 54

High Courts07 Nov 1977Dismissed

Madho Singh Vs The State of Bihar and Others

Patna High Court · AIR 1978 Patna 172 : (1978) 26 BLJR 32

Constitution (Forty-Second Amendment) Act, 1976 — Article 31CConstitution of India, 1950 — Article 14, 19, 19(1), 19(5), 46Evidence Act, 1872 — Section 57

High Courts01 Nov 1977Dismissed

Bokaro Steel Limited Vs B.D. Kedia and Company

Patna High Court · (1977) 25 BLJR 274

Arbitration Act, 1940 — Section 30Contract Act, 1872 — Section 126

High Courts14 Oct 1977

Bata India Ltd. Vs Assistant Collector of Central Excise

Patna High Court · (1978) 2 ELT 211

Central Boards of Revenue Act, 1963 — Section 3Central Excise Rules, 1944 — Rule 8, 8(1)Central Excises and Salt Act, 1944 — Section 3

High Courts14 Oct 1977

The University of Bihar and Another Vs Rajendra Singh

Patna High Court · AIR 1978 Patna 144

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1

High Courts14 Oct 1977Allowed

Dr. Sailendra Nath Roy Vs Dr. (Miss) Geeta Mazumdar

Patna High Court · AIR 1978 Patna 207

Bihar Buildings (Lease, Rent and Eviction) Control Act, 1947 — Section 11ABihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 1(3), 13

High Courts14 Oct 1977Allowed

Padam Pd. Jain Vs State of Bihar and Others

Patna High Court · (1978) 26 BLJR 474

Contract Labour (Regulation and Abolition) Act, 1970 — Section 12, 2, 23, 27, 28Factories Act, 1948 — Section 106

High Courts14 Oct 1977Allowed

Abdul Hamid Vs State of Bihar

Patna High Court · (1978) 26 BLJR 488

Criminal Procedure Code, 1973 (CrPC) — Section 107, 112, 116, 117, 207

High Courts13 Oct 1977Dismissed

Mangnu Mishra and Another Vs Gauri Mishra and Others

Patna High Court · (1977) 25 BLJR 419