High Courts12 Oct 1977Dismissed
Subedar Upadhya and Others Vs State of Bihar
Patna High Court · (1977) 25 BLJR 381
Penal Code, 1860 (IPC) — Section 147, 379, 430
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,083 of 2,660
High Courts12 Oct 1977Allowed
The Bihar State Electricity Board Vs Pawan Kumar Khetan and Others
Patna High Court · AIR 1978 Patna 253
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 4, 115, 151Limitation Act, 1963 — Section 5
High Courts11 Oct 1977Dismissed
Ajoy Kumar Gupta Vs State of Bihar and Others
Patna High Court · AIR 1978 Patna 121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 115
High Courts10 Oct 1977
Sagwan Pasi and Others Vs State of Bihar
Patna High Court · (1978) CriLJ 1062
Penal Code, 1860 (IPC) — Section 147, 149, 151, 235, 325
High Courts06 Oct 1977
Amit Pal Singh Vs Anil Kumar Mishra and Another
Patna High Court · (1978) CriLJ 1066
Criminal Procedure Code, 1973 (CrPC) — Section 107
High Courts03 Oct 1977Allowed
Sheoshankar Kanodia Vs State of Bihar
Patna High Court · (1978) 26 BLJR 460
Criminal Procedure Code, 1973 (CrPC) — Section 342Employees Compensation Act, 1923 — Section 16, 18A, 2
High Courts29 Sept 1977
Joint Director of Mines Safety Vs Harsukhari M. Doshi
Patna High Court · (1978) CriLJ 1068
Mines Act, 1952 — Section 17, 22, 23, 69, 72B
High Courts28 Sept 1977Dismissed
Ranvijaya Shahi Vs Bala Prasad Motani
Patna High Court · AIR 1978 Patna 91 : (1978) 26 BLJR 259
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 7 Rule 7, 34Contract Act, 1872 — Section 37Evidence Act, 1872 — Section 92
High Courts27 Sept 1977Dismissed
Shree Baidyanath Ayurved Bhawan Pvt. Ltd. Vs State of Bihar and Others
Patna High Court · AIR 1978 Patna 126
Constitution of India, 1950 — Article 226
High Courts27 Sept 1977
Rajendra Sah. and Another Vs The State of Bihar
Patna High Court · (1978) CriLJ 1071
Criminal Procedure Code, 1973 (CrPC) — Section 164Essential Commodities Act, 1955 — Section 3, 7, 8
High Courts23 Sept 1977
Sheedcrafts Private Ltd. Vs Regional Provident Fund Commissioner and Others
Patna High Court · (1977) 25 BLJR 382
Constitution of India, 1950 — Article 226, 227State Financial Corporations Act, 1951 — Section 29, 30Transfer of Property Act, 1882 — Section 29, 69
High Courts23 Sept 1977Dismissed
National Industries Vs The State of Bihar and Others
Patna High Court · (1979) 44 STC 202
Constitution of India, 1950 — Article 226
High Courts13 Sept 1977Dismissed
Rajendra Singh and State of Bihar and Others Vs Kapildeo Singh and Others and Jagdish Singh
Patna High Court · (1978) 26 BLJR 12
Criminal Procedure Code, 1973 (CrPC) — Section 127, 128, 144, 197, 202Penal Code, 1860 (IPC) — Section 188, 197, 342, 379, 384
High Courts13 Sept 1977
Jugal Kishore Saraf Vs Tejnarain Singh
Patna High Court · (1977) 25 BLJR 423
Criminal Procedure Code, 1973 (CrPC) — Section 178Penal Code, 1860 (IPC) — Section 408, 467, 468
High Courts10 Sept 1977Dismissed
Maheshwari Prasad and Others Vs Shiv Shankar Prasad and Others
Patna High Court · AIR 1978 Patna 235 : (1977) 25 BLJR 293
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts10 Sept 1977
Janardan Yadav and Another Vs State of Bihar and Another
Patna High Court · (1977) 09 PAT CK 0005
Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 439Penal Code, 1860 (IPC) — Section 325
High Courts07 Sept 1977Allowed
Miss Smita Agarwal and Others Vs Nirmal Kumar Das and Others
Patna High Court · AIR 1978 Patna 112 : (1977) 25 BLJR 311
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Guardians and Wards Act, 1890 — Section 27
High Courts07 Sept 1977Dismissed
Mahabir Mandal Vs State of Bihar
Patna High Court · (1977) 25 BLJR 569
Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 1977Allowed
Sri Ramjee and Others Vs Bishwanath Pd. Sah and Others
Patna High Court · AIR 1978 Patna 129
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1, 11
High Courts02 Sept 1977
Birendra Prasad Vs State of Bihar
Patna High Court · (1977) 25 BLJR 296
Bihar Weights and Measures (Enforcement) Act, 1959 — Section 11, 7(1)