High Courts14 Mar 1984
Commissioner of Income Tax Vs Chandradip Narain Bararia, Dwarika Nath Bararia, Tarak Nath Bararia and Ram Dulari Devi and Others
Patna High Court · (1985) 46 CTR 302 : (1985) 156 ITR 658 : (1985) 23 TAXMAN 288
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,020 of 2,660
High Courts12 Mar 1984
Laxminia Devi Vs Lal Bahadur Kahar and 4 Others
Patna High Court · (1985) PLJR 506
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 463
High Courts12 Mar 1984Allowed
Chandeshwar Sharma and Another Vs Jaikishore Sharma and Others
Patna High Court · AIR 1985 Patna 163 : (1984) PLJR 802
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7
High Courts12 Mar 1984
Jauhari Prasad Mandal and Another Vs The State of Bihar and Another
Patna High Court · (1984) PLJR 638
Constitution of India, 1950 — Article 226, 227
High Courts09 Mar 1984
Usha Martin Industries Ltd. Vs The Additional Superintendent of Commercial Taxes and Others
Patna High Court · (1984) 32 BLJR 565 : (1984) 55 STC 380
Bihar Sales Tax Act, 1959 — Section 4(3)(6)
High Courts09 Mar 1984Allowed
Abdul Gafoor Vs The Additional Member, Board of Revenue and Others
Patna High Court · AIR 1984 Patna 268 : (1984) PLJR 771
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)
High Courts08 Mar 1984Allowed
Ram Chandra Sah Vs Abdul Hannan and Others
Patna High Court · AIR 1984 Patna 313 : (1984) PLJR 575
Civil Procedure Code, 1908 (CPC) — Section 100, 101Easements Act, 1882 — Section 18
High Courts07 Mar 1984Dismissed
Girija Dubey and Others Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 15 : (1985) 33 BLJR 556 : (1984) PLJR 417
Land Acquisition Act, 1894 — Section 38
High Courts06 Mar 1984Dismissed
Commissioner, Coal Mines Welfare Organisation Vs Parma Nand Thakur
Patna High Court · (1985) ACJ 290
Motor Vehicles Act, 1988 — Section 100, 101, 102, 103, 104
High Courts06 Mar 1984Dismissed
Vishwa Nath Singh Vs Union of India (UOI)
Patna High Court · (1985) 33 BLJR 740 : (1984) PLJR 521
Central Reserve Police Force Act, 1949 — Section 10, 11, 9
High Courts05 Mar 1984
Jiawan Pandey and Another Vs Mahendra Rai
Patna High Court · (1985) PLJR 686
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 4(b), 4(c)Court Fees Act, 1870 — Section 7(iv)(c)
High Courts03 Mar 1984Dismissed
Rajendra Sharma Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 21
Bihar Housing Board Ordinance, 1982 — Section 23Constitution of India, 1950 — Article 166, 226, 77
High Courts03 Mar 1984Allowed
Narain Mishra and Others Vs State of Bihar and Others
Patna High Court · AIR 1985 Patna 9 : (1985) PLJR 579
Constitution of India, 1950 — Article 226
High Courts03 Mar 1984Dismissed
Moti Mandal and Others Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 352 : (1984) PLJR 918
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)(1)
High Courts03 Mar 1984Dismissed
Laddu Lal Sahu and Others Vs Dharnidhar Sahu and Others
Patna High Court · (1984) 32 BLJR 424 : (1984) PLJR 693
Criminal Procedure Code, 1973 (CrPC) — Section 202, 438, 484
High Courts02 Mar 1984Dismissed
Rajeshwari Singh and Another Vs Lakhrajo Kunwar
Patna High Court · AIR 1984 Patna 354 : (1985) 33 BLJR 560 : (1984) PLJR 442
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 153
High Courts01 Mar 1984Allowed
Bihar State Sunni Waqf Board Vs Syed Bashiruddin Ashraf and Others
Patna High Court · AIR 1985 Patna 52 : (1986) 34 BLJR 86 : (1984) PLJR 790
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 4, 47
High Courts28 Feb 1984Allowed
Rakesh Kumar Thakur Vs The Union Public Service Commission and Another
Patna High Court · AIR 1984 Patna 357
Constitution of India, 1950 — Article 226, 320(1)Forest Service Examination Rules, 1982 — Rule 10
High Courts27 Feb 1984Allowed
Smt. Jago Devi and Others Vs Widow name not known and Others
Patna High Court · AIR 1984 Patna 362 : (1984) PLJR 894
Limitation Act, 1963 — Article 61Transfer of Property Act, 1882 — Section 91, 92
High Courts27 Feb 1984Dismissed
Dukhan Sah and Another Vs Gajendra Sah and Others
Patna High Court · AIR 1984 Patna 368 : (1984) PLJR 799
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16(3)Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Rules, 1963 — Rule 19(6)