COURT ARCHIVE

Patna High Court judgments

53,186 judgments · page 2,022 of 2,660

High Courts02 Feb 1984Dismissed

Rai Mathura Prasad Vs Hanuman Prasad Bhagat and Others

Patna High Court · (1984) 56 CompCas 467

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, Order 1 Rule 8(1), Order 22 Rule 3, Order 22 Rule 4Companies (Court) Rules, 1959 — Rule 6, 9Companies Act, 1956 — Section 398, 398(1), 398(2), 398(3), 399(3)

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High Courts02 Feb 1984Dismissed

Yugeshwar Prasad and Others Vs Suraj Narain Prasad

Patna High Court · AIR 1984 Patna 270

Bihar and Orissa Land Reforms Act, 1950 — Section 6

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High Courts01 Feb 1984Dismissed

Rai Mathura Prasad Vs Special Officer, Bihar Hindu Religious Trust Board and Others

Patna High Court · AIR 1984 Patna 227 : (1984) 32 BLJR 479 : (1984) PLJR 542

Bihar Hindu Religious Trusts Act, 1950 — Section 50Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16, 100, 2(2), 47, 96

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High Courts31 Jan 1984

Abdul Khalique Vs Heavy Engineering Corp. Ltd. and Others

Patna High Court · (1985) PLJR 1099

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10, 25F

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High Courts30 Jan 1984Allowed

Ram Nagendra Tiwary and Others Vs Jagdamba Ojhain and Others

Patna High Court · AIR 1984 Patna 316 : (1986) 34 BLJR 312 : (1984) PLJR 781

Civil Procedure Code, 1908 (CPC) — Section 11Limitation Act, 1908 — Article 14, 96Specific Relief Act, 1877 — Section 42

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High Courts29 Jan 1984

Baidya Nath Prasad Sah Vs Presiding Officer, Industrial Tribunal and Others

Patna High Court · (1985) PLJR 321

Bihar Shops and Establishments Act, 1953 — Section 28(7)Constitution of India, 1950 — Article 226, 227

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High Courts27 Jan 1984

Md. Sohrabuddin Vs The State of Bihar and Others

Patna High Court · (1985) PLJR 870

Bihar State Madarsa Education Board Act, 1981 — Section 7

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High Courts25 Jan 1984

Narsingh Upadhaya Vs Kapildeo Singh and Others

Patna High Court · (1984) PLJR 562

Limitation Act, 1963 — Section 14

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High Courts24 Jan 1984Allowed

Janardan Prasad Vs State of Bihar

Patna High Court · (1984) 32 BLJR 457

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High Courts24 Jan 1984Dismissed

Raghunath Tiwary Vs Mst. Rikhiya and Others

Patna High Court · AIR 1985 Patna 29 : (1985) 33 BLJR 605 : (1984) PLJR 426

Hindu Succession Act, 1956 — Section 6

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High Courts24 Jan 1984Allowed

Budhu Sao and Others Vs Baleswar Prasad Sao and Others

Patna High Court · (1985) 33 BLJR 85

Bihar Money Lenders Act, 1974 — Section 23, 32, 8

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High Courts23 Jan 1984

Bhimraj Madanlal Vs State of Bihar and Another

Patna High Court · (1985) 33 BLJR 60 : (1984) PLJR 584 : (1984) 56 STC 273

Income Tax Act, 1961 — Section 147

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High Courts23 Jan 1984

Jainul Abedin Vs Bibi Nisha Khatoon

Patna High Court · AIR 1984 Patna 251

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 18

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High Courts20 Jan 1984Dismissed

Ashok Paswan Vs State of Bihar

Patna High Court · (1985) 33 BLJR 557 : (1984) PLJR 274

Criminal Procedure Code, 1973 (CrPC) — Section 11, 167, 173, 362, 396

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High Courts20 Jan 1984Allowed

Dwarika Prasad Marwari Vs Sudarshan Pd. Chaudhary and Others

Patna High Court · AIR 1984 Patna 274

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 100, 96Evidence Act, 1872 — Section 50

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High Courts17 Jan 1984Allowed

Ram Avtar Sharma Vs Jagdish Ram and Others

Patna High Court · AIR 1985 Patna 1 : (1984) PLJR 594

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 16

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High Courts17 Jan 1984Dismissed

Md. Hasan and Others Vs Md. Abbas and Others

Patna High Court · AIR 1984 Patna 170 : (1984) PLJR 499

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 3(4), Order 9 Rule 13

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High Courts16 Jan 1984Allowed

Bihar State Coop. Marketing Union Ltd. Vs Presiding Officer, Labour Court and Another

Patna High Court · (1985) 33 BLJR 531 : (1984) PLJR 291

Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5

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High Courts14 Jan 1984Allowed

Smt. Saraswati Devi Vs State of Bihar and Others

Patna High Court · (1984) 32 BLJR 326 : (1984) PLJR 284

Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 33

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High Courts13 Jan 1984Dismissed

Mohd. Zafrul Mannan "ZAFAR" and Others Vs State of Bihar

Patna High Court · (1985) 33 BLJR 527 : (1984) PLJR 265

Constitution of India, 1950 — Article 311

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