High Courts28 Mar 1984Dismissed
Narain Singh and Others Vs Kanta Singh and Others
Patna High Court · AIR 1985 Patna 214
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, 100, 107, 96
COURT ARCHIVE
Patna High Court judgments
53,186 judgments · page 2,019 of 2,660
High Courts28 Mar 1984
Bhup Narayan Jha Vs State of Bihar and Others
Patna High Court · (1985) 1 LLJ 49 : (1984) PLJR 640
Constitution of India, 1950 — Article 14, 154, 163
High Courts27 Mar 1984
Bihar State Road Transport Corporation Vs The Presiding Officer, Industrial Tribunal and Another
Patna High Court · (1985) PLJR 509
Industrial Disputes Act, 1947 — Section 33, 33A
High Courts26 Mar 1984
Bhageloo Sah Vs Sheo Shankar Singh and Others
Patna High Court · (1985) PLJR 722
Bihar Consolidation of Holdings and Prevention of Fragmentation Act, 1956 — Section 26A, 3Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts26 Mar 1984
Lakshman Ram and Gyanti Devi Vs The State of Bihar and Another
Patna High Court · (1984) PLJR 633
Bihar Non-Government Elementary School (Taking Over of Control) Act, 1976 — Section 4, 4(2), 8
High Courts26 Mar 1984
Lallan Singh Vs Dulhin Chandamani Devi and Others
Patna High Court · (1984) PLJR 622
High Courts26 Mar 1984Allowed
Gopal Singh Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 294 : (1984) PLJR 517
Bihar Panchayat Raj Act, 1948 — Section 13(2)Constitution of India, 1950 — Article 226, 311
High Courts26 Mar 1984
Sheo Nath Prasad Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 556
Non-Government Secondary Schools (Management and Control) Ordinance, 1980 — Section 15, 15(2), 16
High Courts25 Mar 1984
SRI NARAYAN BIJOY KUMAR Vs COMMISSIONER OF INCOME TAX.
Patna High Court · (1986) 55 CTR 178
Income Tax Act, 1961 — Section 256(1), 40A(3)
High Courts23 Mar 1984Allowed
Om Narayan Prasad Vs State of Bihar and Others
Patna High Court · AIR 1984 Patna 266
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 3
High Courts23 Mar 1984Dismissed
Drigpal Singh and Others Vs Name not known : Wife of Laldhari Ojha and Others
Patna High Court · AIR 1985 Patna 110
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 101, 3Transfer of Property Act, 1882 — Section 41
High Courts23 Mar 1984
Commissioner of Income Tax Vs Dwarka Prasad, Rameshwar Prasad Mehrotra, T.N. Mehrotra, Shivanath Prasad and Bishwanath Prasad
Patna High Court · (1984) 43 CTR 57 : (1984) 43 CTR 315 : (1985) 154 ITR 887
Income Tax Act, 1961 — Section 261
High Courts23 Mar 1984Allowed
Bindeshwari Singh and Others Vs Brijnandan Singh and Others
Patna High Court · (1985) 33 BLJR 743 : (1984) PLJR 688
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145
High Courts22 Mar 1984
Raja Ram Singh Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 539
Bihar Money Lenders Act, 1974 — Section 12, 3
High Courts21 Mar 1984
Lakhan Mahton @ Ram Lakhan Mahton Vs The State of Bihar
Patna High Court · (1985) PLJR 209
Penal Code, 1860 (IPC) — Section 147, 302, 379
High Courts21 Mar 1984
Krishna Kumar Sharma Vs The State of Bihar and Others
Patna High Court · (1984) PLJR 832
Bihar Shops and Establishments Act, 1953 — Section 26, 26(1), 26(2)
High Courts21 Mar 1984Allowed
Union of India (UOI) and Another Vs Additional Collector, Monghyr and Others
Patna High Court · AIR 1986 Patna 151 : (1984) PLJR 505
Bihar Public Land Encroachment Act, 1956 — Section 2(3), 3(1)Constitution of India, 1950 — Article 14Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 15, 2, 4, 4(1)
High Courts20 Mar 1984
Ashok Singh Vs State of Bihar and Others
Patna High Court · (1984) PLJR 924
Bihar Control of Crimes Act, 1981 — Section 12(2), 17
High Courts20 Mar 1984
Mahendra Singh Vs State of Bihar and Others
Patna High Court · (1984) PLJR 636
Bihar Control of Crimes Act, 1981 — Section 12(2), 17
High Courts15 Mar 1984Allowed
Gobind Prasad Sinha Vs Mst. Kulwanti and Others
Patna High Court · AIR 1985 Patna 31
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7, 96