High Courts01 Aug 1986Dismissed

Nagendra Prasad and Another Vs State

Patna High Court · (1987) 12 ECC 13 : (1987) 30 ELT 91 : (1987) PLJR 310

Constitution of India, 1950 — Article 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 309(2), 344, 4Customs Act, 1962 — Section 104, 104(4), 135, 135(1), 135(2)
High Courts11 Jul 1986Allowed

Madheshwardhari Singh and Another Vs State of Bihar

Patna High Court · AIR 1986 Patna 324 : (1986) 34 BLJR 624 : (1990) 3 RCR(Criminal) 302

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 156Penal Code, 1860 (IPC) — Section 120B, 409, 467