High Courts13 May 1986
Jamuna Sah and another Vs Sri Indra Chandra and Another
Patna High Court · (1987) PLJR 180
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 11Transfer of Property Act, 1882 — Section 106, 3, 4
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 1,980 of 2,660
High Courts13 May 1986Allowed
Raj Narayan Singh Vs Presiding Officer, Labour Court, Bokaro Steel City and and Another
Patna High Court · (1986) PLJR 1000
Bihar Shops and Establishments Act, 1953 — Section 26, 26(1)Constitution of India, 1950 — Article 12, 120, 124, 14, 226Motor Transport Workers Act, 1961 — Section 2(b)
High Courts12 May 1986Dismissed
Sheolal Vs Anantdeo Mishra
Patna High Court · (1987) 35 BLJR 281 : (1986) PLJR 1144
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts09 May 1986Allowed
M/s. Ranchi Cold Storage Ltd. and another Vs The State of Bihar and others
Patna High Court · (1986) PLJR 12
Constitution of India, 1950 — Article 226
High Courts08 May 1986
Commissioner of Income Tax Vs Gyanchand Bedi
Patna High Court · (1986) 54 CTR 333 : (1987) 163 ITR 693
Income Tax Act, 1961 — Section 184(7), 246
High Courts07 May 1986
Commissioner of Income Tax Vs Azad Builders (No. 2)
Patna High Court · (1986) 54 CTR 310 : (1986) 162 ITR 647
Income Tax Act, 1961 — Section 256(2)
High Courts06 May 1986Dismissed
Ramdhani Sao and Others Vs State of Bihar and Others
Patna High Court · (1986) 34 BLJR 681
Criminal Procedure Code, 1973 (CrPC) — Section 195, 197, 200, 202Electricity (Supply) Act, 1948 — Section 77CEssential Commodities Act, 1955 — Section 11
High Courts06 May 1986Dismissed
Ram Babu Jamadar and Others Vs State of Bihar
Patna High Court · (1986) 34 BLJR 660 : (1986) PLJR 815
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 149, 302, 304
High Courts05 May 1986
Commissioner of Income Tax Vs Tulshi Sao Munshi Sao
Patna High Court · (1986) 58 CTR 233 : (1987) 165 ITR 496
Income Tax Act, 1961 — Section 271(1)
High Courts02 May 1986
Commissioner of Income Tax Vs Jyoti Tube-well Co.
Patna High Court · (1986) 55 CTR 14 : (1987) 164 ITR 301 : (1986) 28 TAXMAN 174
Income Tax Act, 1961 — Section 251(2)
High Courts02 May 1986Dismissed
Sawar Mal Choudhary and Others Vs State Bank of India and Others
Patna High Court · AIR 1988 Patna 185 : (1987) 165 ITR 467 : (1986) PLJR 660
Bihar and Orissa Public Demands Recovery Act, 1914 — Article 15, 60, 62Constitution of India, 1950 — Article 226
High Courts02 May 1986
Ram Udgar Jha and Others Vs State of Bihar
Patna High Court · (1987) CriLJ 113
Penal Code, 1860 (IPC) — Section 302, 304, 315, 323, 325
High Courts02 May 1986Allowed
Shri Chiranji Lal Poddar Vs Messrs Universal Homeopathic Medical College and Hospital and Another
Patna High Court · (1989) PLJR 467
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977 — Section 13, 15, 4Civil Procedure Code, 1908 (CPC) — Section 10
High Courts30 Apr 1986Allowed
Harabansh Rai and Others Vs State of Bihar
Patna High Court · (1986) 34 BLJR 776 : (1987) PLJR 587 : (1986) PLJR 945
Penal Code, 1860 (IPC) — Section 147, 148, 302, 324, 326
High Courts30 Apr 1986Allowed
Madan Mohan Upadhya and Others Vs State of Bihar
Patna High Court · (1987) 35 BLJR 305 : (1986) PLJR 537
Criminal Procedure Code, 1973 (CrPC) — Section 319, 482Employees State Insurance Act, 1948 — Section 14Essential Commodities Act, 1955 — Section 10, 11, 3, 7, 9
High Courts29 Apr 1986Allowed
Jitendra Nath Tripathi Vs Prabhunath Singh and Others
Patna High Court · (1986) 34 BLJR 673 : (1986) PLJR 901
Criminal Procedure Code, 1973 (CrPC) — Section 197, 202Essential Commodities Act, 1955 — Section 7Penal Code, 1860 (IPC) — Section 469, 500
High Courts29 Apr 1986
Commissioner of Income Tax Vs Dr. P.R. Chakarvarty
Patna High Court · (1986) 55 CTR 49 : (1987) 165 ITR 345
Income Tax Act, 1961 — Section 10(3)
High Courts29 Apr 1986
COMMISSIONER OF INCOME TAX Vs SMT. SARBMANGALA DEVI.
Patna High Court · (1986) 55 CTR 282
Income Tax Act, 1961 — Section 10, 256
High Courts26 Apr 1986Allowed
Dr. Hemchandra Jha Vs Smt. Anjana Lal
Patna High Court · (1987) PLJR 582
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 11(1), 11(1)(c), 11(1)(d)
High Courts25 Apr 1986
Shree Lal Saraf Vs The State of Bihar
Patna High Court · (1986) PLJR 678
Essential Commodities Act, 1955 — Section 6, 7