High Courts09 Sept 1986Allowed
Tata Yodogawa Limited Vs The Union of India and Others
Patna High Court · (1986) PLJR 534
Constitution of India, 1950 — Article 226, 265
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 1,976 of 2,660
High Courts08 Sept 1986
Pawan Solvent and Chemicals and Others Vs Commissioner of Income Tax and Others
Patna High Court · (1987) 63 CTR 209 : (1987) 166 ITR 67 : (1987) 32 TAXMAN 12
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(1), 32
High Courts08 Sept 1986
Commissioner of Income Tax Vs Rajeshwari Prasad
Patna High Court · (1987) 59 CTR 4 : (1987) 166 ITR 789 : (1986) 29 TAXMAN 470
High Courts08 Sept 1986
Shankar Bhandar Vs Commissioner of Income Tax
Patna High Court · (1987) 59 CTR 59 : (1987) 166 ITR 812 : (1987) 33 TAXMAN 399
Income Tax Act, 1961 — Section 276C, 277Penal Code, 1860 (IPC) — Section 420
High Courts05 Sept 1986
Raghunandan Rai and Vs State of Bihar and Others
Patna High Court · AIR 1987 Patna 129 : (1986) PLJR 1026
Bihar Money Lenders Act, 1974 — Section 12
High Courts05 Sept 1986
Raghunandan Rai and Others Vs State of Bihar and Others
Patna High Court · (1987) 35 BLJR 13
Limitation Act, 1963 — Section 27, 28, 29
High Courts05 Sept 1986Allowed
Basudeo Prasad and Others Vs The State of Bihar
Patna High Court · (1987) PLJR 1073
Essential Commodities Act, 1955 — Section 7
High Courts04 Sept 1986Allowed
Md. Yunus Vs Bibi Phenkani @ Tasrun Nisa and Another
Patna High Court · (1987) PLJR 65
Criminal Procedure Code, 1973 (CrPC) — Section 123, 125, 125, 125(3), 125(4)Muslim Women (Protection of Rights on Divorce) Act, 1986 — Section 2, 3, 3(1)(a), 3(1)(b), 3(1)(c)
High Courts04 Sept 1986Dismissed
Md. Manzoor Vs Najma Khatoon
Patna High Court · (1986) PLJR 151
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts04 Sept 1986Allowed
The Darbhanga Municipal Corporation Vs The Vice Chancellor, L.N. Mithila University and Others
Patna High Court · (1986) PLJR 136
Constitution of India, 1950 — Article 226, 227
High Courts04 Sept 1986
Commissioner of Income Tax Vs Smt. Rambha Devi
Patna High Court · (1987) 59 CTR 1 : (1987) 164 ITR 658
Income Tax Act, 1961 — Section 143(1), 263, 263(1)
High Courts01 Sept 1986Allowed
Jagdish Singh Vs The State of Bihar and others
Patna High Court · (1987) PLJR 14
Constitution of India, 1950 — Article 14
High Courts30 Aug 1986
Shri Uday Banerjee Vs Shri P.R. Dutta
Patna High Court · (1986) PLJR 950
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11, 11(1), 11(1)(c), 11(1)(e), 14
High Courts30 Aug 1986Dismissed
Ram Roop Yadav Vs The State of Bihar and others
Patna High Court · (1987) PLJR 455
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 16, 16(3)
High Courts29 Aug 1986Allowed
Shri Ishwar Lal Kedia and others Vs Shri Mahabir Prasad alias, Mahabir Prasad Kedia and others
Patna High Court · (1986) PLJR 1135
Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 65, 90
High Courts29 Aug 1986Dismissed
Bihar State Electricity Board Vs Khalsa Brothers
Patna High Court · AIR 1988 Patna 304 : (1988) PLJR 999
Arbitration Act, 1940 — Section 30, 39, 41
High Courts29 Aug 1986Dismissed
The Bihar State Electricity Board Vs M/s Khalsa Brothers
Patna High Court · (1986) PLJR 322
Arbitration Act, 1940 — Section 30, 33, 39Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Representation of the People Act, 1951 — Section 39, 41
High Courts28 Aug 1986
Lakshmi Prasad Sharma and Others Vs Bihar State Board of Religious Trusts
Patna High Court · (1988) PLJR 176
Bihar Hindu Religious Trusts Act, 1950 — Section 28, 43
High Courts26 Aug 1986Dismissed
Lalit Narayan Mishra Institute of Econmic Development and Social Change and Others Vs State of Bihar and Others
Patna High Court · AIR 1987 Patna 53 : (1987) 35 BLJR 33 : (1986) PLJR 1067
Coking Coal Mines (Nationalisation) Act, 1972 — Section 14, 17, 4, 6Constitution of India, 1950 — Article 123, 14, 16, 163, 19Government of India Act, 1935 — Section 13, 3, 4, 42, 5
High Courts25 Aug 1986Dismissed
Anil Kumar Jha Vs The State of Bihar and others
Patna High Court · (1987) PLJR 40