High Courts15 Dec 1987
M/s. Raptakos, Brett and Company Limited Vs The Bihar State Agricultural Marketing Board and three Others Gujarat Co-operative Milk Marketing Federation Ltd. Vs The Krishi Utpadan Bazar Samiti, Mussallahpur and Others M/s. Indodan Milk Product Limited Vs The Secretary, Musallahpur Agricultural Produce Market Committee and Others M/s. Patliputra Cands Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 830
Constitution of India, 1950 — Article 226, 227Essential Commodities Act, 1955 — Section 3Industries (Development and Regulation) Act, 1951 — Section 8