High Courts13 Feb 1988Dismissed
M/s Udmi Ram Jwala Prasad Vs The State of Bihar and Others
Patna High Court · (1989) PLJR 957
COURT ARCHIVE
Patna High Court judgments
53,190 judgments · page 1,954 of 2,660
High Courts12 Feb 1988Dismissed
Jai Bharat Transport Company and Another Vs Central Coal Fields Limited and Others
Patna High Court · AIR 1989 Patna 170 : (1988) PLJR 698
Constitution of India, 1950 — Article 14, 226
High Courts11 Feb 1988
New India Insurance Company Ltd. Vs Smt. Sarda Devi and Others
Patna High Court · (1989) 2 ACC 418 : (1988) ACJ 1026 : AIR 1989 Patna 203 : (1988) PLJR 535
Motor Vehicles Act, 1939 — Section 110A, 92A, 92A(2)
High Courts11 Feb 1988Allowed
Dineshwar Prasad Bakshi Vs Parmeshwar Prasad Sinha
Patna High Court · AIR 1989 Patna 139 : (1988) PLJR 637
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1, Order 8 Rule 10, Order 8 Rule 5(2), Order 8 Rule 9, 148
High Courts11 Feb 1988
M/s. Bhojpur Galla Bhandar Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 913
Essential Commodities Act, 1955 — Section 6A
High Courts11 Feb 1988Dismissed
Raquib Khan Vs Bibi Taibunnissa
Patna High Court · (1989) PLJR 432
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)
High Courts11 Feb 1988
Bihar State Board of Digambar Jain Religious Trusts Vs District Judge and Another
Patna High Court · (1991) 187 ITR 295
Bihar Hindu Religious Trusts Act, 1950 — Section 2, 69, 70Income Tax Act, 1961 — Section 12, 2(24)
High Courts10 Feb 1988
Girdhari Lal Jalan Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 429
High Courts09 Feb 1988
Jitendra Nath Banerjee and 4 Others Vs The State of Bihar and Another
Patna High Court · (1988) PLJR 914
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 34, 406
High Courts08 Feb 1988
Khan Bahadur Habiburrahman Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 531
High Courts08 Feb 1988
Bijay Shanker Mishra and Others Vs The State of Bihar and Others
Patna High Court · (1988) PLJR 553
High Courts07 Feb 1988Allowed
Koohardi Oraon Vs Faru Oraon and others
Patna High Court · (1989) PLJR 1173
Evidence Act, 1872 — Section 57, 57(5), 61, 63(1), 65Registration Act, 1908 — Section 57, 57(5), 60, 62, 66
High Courts05 Feb 1988Allowed
Shanti Trading Co. and Others Vs State of Bihar and Others
Patna High Court · (1988) 36 BLJR 508 : (1988) PLJR 732
Essential Commodities Act, 1955 — Section 6
High Courts05 Feb 1988Dismissed
Liloo Mahto Vs State of Bihar and Others
Patna High Court · (1988) 36 BLJR 458 : (1988) PLJR 922
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 436
High Courts04 Feb 1988Dismissed
Smt. Indrawati Devi Vs Bulu Ghosh and Others
Patna High Court · AIR 1990 Patna 1
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151
High Courts03 Feb 1988Allowed
L.K. Ahuja and Others Vs State of Bihar and Another
Patna High Court · (1988) 36 BLJR 461
Contract Labour (Regulation and Abolition) Act, 1970 — Section 23, 24Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts01 Feb 1988
Md. Sahid Hussain @ Saiyad Vs State of Bihar
Patna High Court · (1988) 36 BLJR 370
Arms Act, 1959 — Section 27, 35Criminal Procedure Code, 1973 (CrPC) — Section 436, 437, 438Penal Code, 1860 (IPC) — Section 302, 34
High Courts30 Jan 1988Allowed
Kumud Behari Sarkar Vs State of Bihar and Others
Patna High Court · (1988) 36 BLJR 811 : (1988) PLJR 552
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts30 Jan 1988Allowed
Bihar State Mineral Development Corporation Ltd. Vs Sub-Divisional Magistrate and Others
Patna High Court · (1988) 36 BLJR 380 : (1988) PLJR 267
Payment of Wages Act, 1936 — Section 15, 17, 17A, 3