COURT ARCHIVE

Patna High Court judgments

53,190 judgments · page 1,958 of 2,660

High Courts23 Sept 1987Allowed

Gaya Cotton and Jute Mills Vs Union of India (UOI)

Patna High Court · (1989) 19 ECC 85 : (1992) 61 ELT 569 : (1988) PLJR 50

Coking Coal Mines (Nationalisation) Act, 1972 — Section 9Sick Textile Undertakings (Nationalisation) Act, 1974 — Section 17, 20, 21, 29, 5Sick Textile Undertakings (Taking Over of Management) Ordinance, 1972 — Section 4

Read judgment

High Courts23 Sept 1987

Commissioner of Income Tax Vs N.A. Swamy

Patna High Court · (1988) 36 BLJR 188 : (1988) 68 CTR 50 : (1988) 173 ITR 235 : (1988) PLJR 56 : (1988) 36 TAXMAN 198

Income Tax Act, 1961 — Section 256(2), 36(1)

Read judgment

High Courts22 Sept 1987Dismissed

Bibi Anwarunisa Vs Daulat Rai and Another

Patna High Court · AIR 1988 Patna 229

Contract Act, 1872 — Section 55Evidence Act, 1872 — Section 91Specific Relief Act, 1963 — Section 16

Read judgment

High Courts21 Sept 1987

Dr. Lakshmi Narain Singh Vs The State of Bihar and Others

Patna High Court · (1989) 37 BLJR 58

Penal Code, 1860 (IPC) — Section 161

Read judgment

High Courts21 Sept 1987

Kumar Devendra Mohan Dwivedi and Others Vs State of Bihar and Others

Patna High Court · (1988) 36 BLJR 177 : (1988) PLJR 54

Bihar Civil Service (Executive Branch) and the Junior Civil Service (Recruitment) Rules, 1952 — Rule 16(a)

Read judgment

High Courts21 Sept 1987

Pandey Venktesh Prasad Sinha, Binod Kumar Jaiswal Vs The State of Bihar and Others

Patna High Court · (1988) PLJR 102

Read judgment

High Courts18 Sept 1987

Jagdish Ram Vs Pyar Keshwar Ram and Others

Patna High Court · (1988) 36 BLJR 265 : (1988) PLJR 250

Criminal Procedure Code, 1973 (CrPC) — Section 191, 198Penal Code, 1860 (IPC) — Section 498

Read judgment

High Courts18 Sept 1987

Bal Gobind Yadav Vs Ramchantra Dubty and Others

Patna High Court · (1988) PLJR 1070

Bihar and Orissa Municipal Act, 1922 — Section 107, 107(1)(a)

Read judgment

High Courts17 Sept 1987

Babulal Dubey and Others Vs Jita Dubey and Others

Patna High Court · (1988) PLJR 826

Transfer of Property Act, 1882 — Section 59

Read judgment

High Courts16 Sept 1987

Kartik Nath Jha Vs Smt. Seela Thakur

Patna High Court · (1987) PLJR 1126

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

Read judgment

High Courts16 Sept 1987Dismissed

National Coal Development Corporation Ltd. Vs Union of India (UOI) and Another

Patna High Court · AIR 1988 Patna 338

Civil Procedure Code, 1908 (CPC) — Section 80Limitation Act, 1963 — Article 10, 15(2), 9Railways Act, 1890 — Section 73

Read judgment

High Courts14 Sept 1987

Radha Krishna and Others Vs The State of Bihar and Others

Patna High Court · (1988) PLJR 314

Bihar Judicial Service (Recruitment) Rules, 1955 — Rule 1(b)(iv), 6(c)Constitution of India, 1950 — Article 234

Read judgment

High Courts11 Sept 1987Dismissed

Burmah Shell Oil Distributing Co. of India Ltd. Vs Khaja Midhat Noor and Others

Patna High Court · (1987) 09 PAT CK 0029

Transfer of Property Act, 1882 — Section 106, 107, 116

Read judgment

High Courts10 Sept 1987

Lakhan Pasi and Others Vs State of Bihar

Patna High Court · (1988) 36 BLJR 199 : (1988) PLJR 462 : (1988) PLJR 233

Penal Code, 1860 (IPC) — Section 411

Read judgment

High Courts10 Sept 1987Allowed

Haripada Mandal and Others Vs State of Bihar and Others

Patna High Court · AIR 1989 Patna 83 : (1988) PLJR 223

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 17(4), 4, 5A, 6, 6(1)

Read judgment

High Courts10 Sept 1987

Commissioner of Income Tax Vs Warasat Hussain

Patna High Court · (1988) 67 CTR 75 : (1988) 171 ITR 405 : (1987) 35 TAXMAN 227

Income Tax Act, 1961 — Section 27(1), 271(1)

Read judgment

High Courts08 Sept 1987

Jaiswal Pharmacy Vs Union of India and Others

Patna High Court · (1988) PLJR 862

Drugs and Cosmetics Act, 1940 — Section 12, 18, 33

Read judgment

High Courts08 Sept 1987Dismissed

Sahu Gupta Industries Vs Bihar State Electricity Board and Others

Patna High Court · AIR 1989 Patna 8 : (1989) PLJR 132

Electricity (Supply) Act, 1948 — Section 49Electricity Act, 1910 — Section 22B, 23

Read judgment

High Courts08 Sept 1987Allowed

M/s Radhey Shyam Saraff Vs The State of Bihar and Others

Patna High Court · (1987) PLJR 1073

Bihar Finance Act, 1981 — Section 33(5)(b), 33(5)(c)

Read judgment

High Courts02 Sept 1987

Commissioner of Income Tax Vs Jhaverbhai Biharilal and Co.

Patna High Court · (1988) 37 TAXMAN 292

Income Tax Act, 1961 — Section 271(1)

Read judgment