High Courts02 Jul 1998Dismissed
Husna Ara Begum Ors. Vs Kishori Devi Ors.
Patna High Court · (1998) 3 BLJR 1649 : (1998) 2 PLJR 718
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,724 of 2,661
High Courts02 Jul 1998Dismissed
Kaushar Imam Hashmi and Others Vs The State of Bihar
Patna High Court · (1998) 3 BLJR 2073
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 164, 482Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Jul 1998Allowed
Prannoy Roy and Arun Shourie Vs Ashok Kumar Verma and State of Bihar
Patna High Court · (1998) 2 PLJR 687
Criminal Procedure Code, 1973 (CrPC) — Section 199, 482Penal Code, 1860 (IPC) — Section 469, 499, 500, 501, 502
High Courts01 Jul 1998
Kapil Ram Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 155
High Courts01 Jul 1998
Bihar Rajya Kalyan Bibhagiya Arajpatrit Karmachari Sangh Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 292
High Courts01 Jul 1998Allowed
Prannoy Roy and Others Vs Ashok Kumar Verma and Others
Patna High Court · (1998) 3 BLJR 2043
Criminal Procedure Code, 1973 (CrPC) — Section 199, 482Penal Code, 1860 (IPC) — Section 469, 499, 500, 501, 502
High Courts01 Jul 1998
Bijay Krishna Sahay Vs State of Bihar Ors.
Patna High Court · (1998) 3 BLJR 1699 : (1998) 3 PLJR 429 : (1999) 1 RCR(Civil) 535
Criminal Procedure Code, 1973 (CrPC) — Section 103, 165, 190Forest Act, 1927 — Section 2, 26, 33, 42, 51Income Tax Act, 1961 — Section 132
High Courts01 Jul 1998
Kailash Stone Works and Others Vs State of Bihar and Others
Patna High Court · (1999) 236 ITR 876 : (1999) 107 TAXMAN 6
Income Tax Act, 1961 — Section 271(1), 276, 277
High Courts01 Jul 1998Allowed
Pramod Prasad Singh Vs The State of Bihar and Others
Patna High Court · (1998) 3 BLJR 1646 : (1998) 2 PLJR 689
Hindu Succession Act, 1956 — Section 6, 8
High Courts30 Jun 1998Allowed
Shanker Trading Company and Another Vs The State of Bihar and Another
Patna High Court · (1999) 1 PLJR 525
Bihar Finance Act, 1981 — Section 31(1), 31(2), 31(3)
High Courts30 Jun 1998Allowed
Basudha Yudyog Vs Bharat Coking Coal Limited and Others
Patna High Court · (1998) 3 PLJR 411 : (1998) 3 PLJR 410
High Courts30 Jun 1998
Tata Yodogawa Limited and Others Vs Bihar State Electricity Board and Others
Patna High Court · (1998) 3 BLJR 2100
Electricity (Supply) Act, 1948 — Section 49
High Courts30 Jun 1998Dismissed
Surendra Prasad Thakur Vs The State of Bihar and Another
Patna High Court · (1998) 3 PLJR 589
Bihar Service Code, 1952 — Rule 74Constitution of India, 1950 — Article 311, 311(2)Penal Code, 1860 (IPC) — Section 332, 341
High Courts30 Jun 1998Dismissed
Bharat Bhushan Prasad and Dr. Ram Narain Singh Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 602
Constitution of India, 1950 — Article 323Executive Business Rules — Rule 55
High Courts29 Jun 1998
Vikash Pratisthan and Others Vs Commissioner of Income Tax and Others
Patna High Court · (1999) 236 ITR 733
Income Tax Act, 1961 — Section 271(1), 276DD
High Courts29 Jun 1998
Bharat Sugar Mills Limited and Another Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 262
Agricultural Produce Markets Act, 1960 — Section 27, 27A, 27AA, 27AA(8), 29Bihar Agricultural Income Tax Act, 1948 — Section 19(2), 29Bihar Agricultural Produce Markets Rules, 1975 — Rule 82
High Courts29 Jun 1998Allowed
Bhola Kumar and Others Vs State of Bihar
Patna High Court · (1998) 3 BLJR 1950
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts29 Jun 1998
Bajrangbali Coal Company Vs Coal Controller and Others
Patna High Court · (1998) 3 BLJR 2279
High Courts28 Jun 1998
Bhola Rai Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 394
Criminal Procedure Code, 1973 (CrPC) — Section 197, 197(1), 202Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471
High Courts25 Jun 1998Dismissed
Ramayan Rai Vs Most. Batki and otters
Patna High Court · (1998) 2 PLJR 665