High Courts16 Jul 1998
Smt. Krishna Pati Devi Ors. Vs The State of Bihar Ors.
Patna High Court · (1998) 3 BLJR 1618 : (1998) 2 PLJR 765
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,722 of 2,661
High Courts16 Jul 1998
Smt. Krishna Pati Devi and Others Vs The State of Bihar and Others
Patna High Court · (1998) 3 BLJR 2173 : (1999) 1 RCR(Civil) 595
High Courts16 Jul 1998
St. Domnic Savio''s High School Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 210
Motor Vehicles Act, 1988 — Section 66(1), 66(3)
High Courts16 Jul 1998Allowed
Mahanth Bhagat and Others Vs The State of Bihar and Others
Patna High Court · (1998) 3 BLJR 2130
Bihar Land Reforms Act, 1950 — Section 4(h), 4A
High Courts15 Jul 1998
Nawal Kishore Prasad Singh and Another Vs State of Bihar and Others
Patna High Court · (1999) 1 PLJR 271
High Courts15 Jul 1998Dismissed
lshwar Sah Vs Smt. Nandini Devi and Others
Patna High Court · (1998) 07 PAT CK 0103
High Courts15 Jul 1998Dismissed
Ishwar Sah Vs Smt. Nandini Devi and Others
Patna High Court · (1999) 1 PLJR 874
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 11(1)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts15 Jul 1998Dismissed
S.K.G. Chini Mills Mazdoor Sangh Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 117
Bihar Sugar Undertakings (Acquisition) Act, 1976 — Section 3, 3(2), 4(4), 7, 7(3)Companies Act, 1956 — Section 617
High Courts15 Jul 1998
Dr. Krishna Kant Kumar Vs State of Bihar and Others
Patna High Court · (1998) 3 PLJR 545
High Courts15 Jul 1998
Md. Quasim Ali and Others Vs The State of Bihar and Others
Patna High Court · (1998) 3 BLJR 2045 : (1998) 3 PLJR 215
High Courts14 Jul 1998Dismissed
Steel City Beverage (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 187
Bihar Finance Act, 1981 — Section 22Bihar Language of Laws Act, 1955 — Section 2Constitution of India, 1950 — Article 226, 227, 345, 348, 348(3)
High Courts14 Jul 1998
Mostt. Lalmuni Devi Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 46
High Courts13 Jul 1998Dismissed
Shree Durga Roller Flour Mills (P) Ltd. Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 821
Constitution of India, 1950 — Article 226, 227Customs Act, 1962 — Section 25
High Courts13 Jul 1998Dismissed
Sanjay Kumar Sinha-II and Others Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 121
Bihar Forest Service Rules, 1953 — Rule 29, 3, 30, 35, 36Constitution of India, 1950 — Article 309
High Courts11 Jul 1998Dismissed
Bihar State Housing Board and Others Vs Sardar Singh
Patna High Court · (1999) 1 BLJR 694
High Courts10 Jul 1998Dismissed
Upendra Narayan Tiwary Vs Bihar Public Service Commission and Others
Patna High Court · (1999) 1 PLJR 128
Constitution of India, 1950 — Article 226
High Courts10 Jul 1998Dismissed
Charku Ram Vs State of Bihar and Others
Patna High Court · (1999) 1 BLJR 87 : (1998) 3 PLJR 756
Constitution of India, 1950 — Article 226, 227
High Courts10 Jul 1998Allowed
In the Goods of Late Binapani Nag Vs Asit Kumar Nag
Patna High Court · (1998) 3 BLJR 1621 : (1998) 2 PLJR 721
Succession Act, 1925 — Section 317, 63
High Courts10 Jul 1998Dismissed
Kaushalya Devi Vs The State of Bihar and Others
Patna High Court · (1998) 3 BLJR 1641 : (1998) 2 PLJR 725
Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 420
High Courts10 Jul 1998Dismissed
Chandan Paswan Vs State of Bihar
Patna High Court · (1999) CriLJ 371 : (1998) 3 PLJR 23
Criminal Procedure Code, 1973 (CrPC) — Section 107Penal Code, 1860 (IPC) — Section 366, 376