High Courts08 Sept 1998Dismissed
Lakhan Lal Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 494
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,715 of 2,661
High Courts07 Sept 1998Allowed
Tata Iron and Steel Company Limited Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 680
Bihar Finance Act, 1981 — Section 14, 14(1), 14(2), 3, 4Deferment Rules — Rule 14, 2
High Courts07 Sept 1998Allowed
Tulsi Sao and Others Vs Tribhuwan Sao and Others
Patna High Court · (1999) 1 BLJR 223
High Courts07 Sept 1998Allowed
Sahara India Limited Vs Janak Prasad
Patna High Court · (1999) 1 PLJR 16
Arbitration Act, 1940 — Section 14(2), 28(2), 30Limitation Act, 1963 — Article 119
High Courts07 Sept 1998Allowed
Manu Devi and Others Vs Chepia Mahatain and Others
Patna High Court · (1999) 3 BLJR 2404
Limitation Act, 1963 — Article 137
High Courts04 Sept 1998Allowed
Karoo Singh, Manoj Singh, Prasidh Singh and Nago Singh, Advs. Vs State of Bihar
Patna High Court · (1998) 3 PLJR 559
Penal Code, 1860 (IPC) — Section 147, 148, 302, 323
High Courts04 Sept 1998Dismissed
Bishwanath Mitra and Another Vs State of Bihar and Others
Patna High Court · (1999) 1 BLJR 494 : (1999) 1 PLJR 346
Bihar General Provident Fund Rules, 1948 — Rule 31, 8Insurance Act, 1938 — Section 39
High Courts04 Sept 1998
Lawyers'' Association of Patna High Court and Another Vs State of Bihar and Others
Patna High Court · (1999) CriLJ 1260 : (1998) 3 PLJR 627
High Courts04 Sept 1998Dismissed
Sawna Lakra Vs Duti Pahan and Others
Patna High Court · AIR 1999 Patna 152 : (1998) 3 PLJR 648
Representation of the People Act, 1951 — Section 100
High Courts04 Sept 1998
Metallurgical and Engineering Consultants (India) Ltd. Vs Commissioner of Income Tax and Others
Patna High Court · (2000) 162 CTR 270 : (2000) 242 ITR 547 : (1999) 103 TAXMAN 542
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 209A, 212, 215, 220, 220(2)
High Courts04 Sept 1998Dismissed
Santu Mandal Vs Matal Mandal and Others
Patna High Court · (1999) 2 BLJR 1355 : (1999) 1 PLJR 413
Partition Act, 1893 — Section 2, 3
High Courts04 Sept 1998Allowed
Employees in relation to Management of Hindustan Copper Limited Vs Presiding Officer, Central Government Industrial Tribunal No. 1 and Others
Patna High Court · (2000) 48 BLJR 358 : (2001) 3 LLJ 1080 : (1999) 9 PLJR 879
Industrial Disputes Act, 1947 — Section 10(2A)
High Courts03 Sept 1998Allowed
Kunti Kumari @ Manju Singh Vs The State of Bihar and Others
Patna High Court · (1998) 3 PLJR 490
Bihar Tenancy Act, 1885 — Section 103, 103A(2), 106, 107, 184Limitation Act, 1908 — Section 5, 6
High Courts03 Sept 1998Dismissed
Ved Prakash Pathak Nirala Vs State of Bihar and Others
Patna High Court · (1999) 82 FLR 506 : (1999) 2 LLJ 1420
Industrial Disputes Act, 1947 — Section 2Payment of Gratuity Act, 1972 — Section 2
High Courts02 Sept 1998Allowed
Anil Kumar Sinha Vs The Bihar State Housing Board and Others
Patna High Court · (1998) 3 PLJR 437
Bihar State Housing Board (Management and Disposal of Housing Estates) Regulations, 1983 — Regulation 32Bihar State Housing Board Act, 1982 — Section 109, 23, 59(1), 83A(3)
High Courts02 Sept 1998Allowed
Narendra Deo and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 108
Bihar Village Level Worker and Village Extension Worker (Recruitment and Condition of Service) Rules, 1987 — Rule 3, 4, 7, 8, 9Constitution of India, 1950 — Article 162, 309, 32
High Courts01 Sept 1998Dismissed
Lalit Sao Vs Gulam Gilani (Khalifa)
Patna High Court · (1999) 3 BLJR 2408
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts01 Sept 1998Dismissed
State Bank of India Officer''s Association Vs The State Bank of India and Others
Patna High Court · (1999) 1 PLJR 418
Constitution of India, 1950 — Article 14, 16State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 17, 7State Bank of India Act, 1955 — Section 17, 17(2), 19, 2, 43
High Courts01 Sept 1998Dismissed
Tata Iron and Steel Co. Ltd. and Another Vs Bharat Coking Coal Ltd.
Patna High Court · (1999) 2 BLJR 1361
High Courts01 Sept 1998Dismissed
Lutu Uraon and Others Vs Balu Uraon and Others
Patna High Court · (1998) 09 PAT CK 0017