High Courts11 Sept 1998Allowed

Rajesh Agrawal Vs State of Bihar and Another

Patna High Court · (1999) CriLJ 1729 : (1998) 3 PLJR 517

Bihar Food Grains Dealers Licensing Order, 1967 — Section 30Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Essential Commodities Act, 1955 — Section 3(2), 7, 7(1)