High Courts26 Nov 1998Allowed
Jai Prakash Narain Mahto and Others Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 782
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,706 of 2,661
High Courts26 Nov 1998
Dhirendra Nath Saha Vs State of Bihar and Others
Patna High Court · (1999) 1 PLJR 391
High Courts26 Nov 1998
Quality and Others Vs Income Tax Officer and Another
Patna High Court · (1999) 98 CompCas 66 : (1999) 239 ITR 290 : (1999) 1 PLJR 550 : (1999) 107 TAXMAN 409
Income Tax Act, 1961 — Section 276C, 277, 278B
High Courts26 Nov 1998Dismissed
Chitrasen Sinku Vs Bijay Singh Soy and Others
Patna High Court · AIR 1999 Patna 86
Civil Procedure Code, 1908 (CPC) — Section 151Representation of the People Act, 1951 — Section 81, 86
High Courts26 Nov 1998
Shoiba Khatoon Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 304
High Courts26 Nov 1998Dismissed
The State of Bihar Vs Anardeyi Sethani and Others
Patna High Court · (1999) 1 PLJR 340
High Courts25 Nov 1998Allowed
State Bank of India Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 274
Bihar Shops and Establishments Act, 1953 — Section 26(2), 4(2)
High Courts25 Nov 1998Dismissed
J.L. Morison (India) Ltd. and Another Vs State of Bihar and Others
Patna High Court · (1999) 1 BLJR 345
Constitution of India, 1950 — Article 226Infant Milk Substitutes, Feeding Bottles and Infant foods (Regulation of Production, Supply and Distribution) Act, 1992 — Section 11, 12, 14, 15, 16Prevention of Food Adulteration Act, 1954 — Section 2, 6, 9
High Courts25 Nov 1998Allowed
Sadanand Ram Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 69
Bihar Pension Rules, 1950 — Rule 32, 43Constitution of India, 1950 — Article 309
High Courts25 Nov 1998Dismissed
Shri Rajendra Prasad Singh and Others Vs Life Insurance Corporation of India and Others
Patna High Court · (1999) 1 BLJR 431
Penal Code, 1860 (IPC) — Section 120B, 420, 467, 471, 511
High Courts25 Nov 1998Dismissed
Bhuneshwar Prasad Singh Vs The Chairman, Bihar State Electricity Board and Others
Patna High Court · (1999) 1 PLJR 490
Constitution of India, 1950 — Article 226
High Courts24 Nov 1998Dismissed
Ramashray Singh and Another Vs Hare Krishna Sharma and Others
Patna High Court · (1999) 1 PLJR 158
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1973 (CrPC) — Section 144, 145Specific Relief Act, 1963 — Section 34, 5, 6, 6(4)
High Courts24 Nov 1998Allowed
Ragho Pandey and Others Vs Rajendra Tiwary
Patna High Court · (1999) 1 PLJR 157
High Courts24 Nov 1998Allowed
Bihar State Financial Corporation Ltd. and Others Vs Suresh Kumar Das and Another
Patna High Court · (1999) 1 PLJR 41
State Financial Corporations Act, 1951 — Section 29
High Courts24 Nov 1998
Most. Ganesh Devi and Others Vs Intaf Ansari and Another
Patna High Court · (1999) 1 PLJR 181
Civil Procedure Code, 1908 (CPC) — Section 47Specific Relief Act, 1963 — Section 28
High Courts24 Nov 1998
Bhupal Kumar Haldar Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 355
High Courts20 Nov 1998Allowed
Bishundeo Prasad Vidyarthi Vs The State of Bihar and Shri Raghuvansh Prasad Singh
Patna High Court · (1999) 1 PLJR 393
Criminal Procedure Code, 1973 (CrPC) — Section 192, 482Penal Code, 1860 (IPC) — Section 403, 406, 408
High Courts20 Nov 1998Allowed
Bhola Sah and Others Vs Prithivi Raj Prasad and Others
Patna High Court · (1999) 1 PLJR 191
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts20 Nov 1998Allowed
Ramji Singh and Others Vs Sukhdeo Sharma and Others
Patna High Court · (1999) 1 PLJR 89
Limitation Act, 1908 — Article 144
High Courts20 Nov 1998Allowed
Ganesh Ojha Vs Bainath Rai and Others
Patna High Court · (1999) 1 PLJR 141
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27