High Courts09 Dec 1998Allowed
Ashutosh Singhai Vs State of Bihar and Others
Patna High Court · (1999) 1 PLJR 297
Criminal Procedure Code, 1973 (CrPC) — Section 192Penal Code, 1860 (IPC) — Section 120(B), 406, 420, 425, 504
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,705 of 2,661
High Courts08 Dec 1998
Baidyanath Prasad Srivastava Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 818
Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 226, 227
High Courts07 Dec 1998Dismissed
Shiva Narayan Lal Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 243
Bihar Financial Rules — Rule 74Bihar Service Code, 1952 — Rule 58Penal Code, 1860 (IPC) — Section 409, 420
High Courts07 Dec 1998
Om Narayan Singh Vs Shailendra Singh @ Shivji Singh and Others
Patna High Court · (1999) 1 BLJR 368
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts04 Dec 1998
Arun Kumar Mukherjee and Others Vs The Stale of Bihar and Others
Patna High Court · (1999) 1 PLJR 252
High Courts04 Dec 1998Allowed
Rajkishore Prasad Arvind Kumar Vs State of Bihar and Others
Patna High Court · (1999) 95 CompCas 446
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 5, 6
High Courts04 Dec 1998Allowed
Bharti Mandal Vs State of Bihar and Others
Patna High Court · (2000) ACJ 746 : (1999) 1 PLJR 281
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 166, 173
High Courts04 Dec 1998Dismissed
Bindeshwari Choudhary Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 75
Bihar Civil Services (Classification, Control and Appeal) Rules, 1994 — Rule 55Bihar Pension Rules, 1950 — Rule 139, 43Bihar Service Code, 1952 — Rule 73, 74
High Courts02 Dec 1998
Ahmad Hussain Ansari and Others Vs The North Bihar Industrial Area Development Authority and Another
Patna High Court · (1999) 1 BLJR 341
High Courts02 Dec 1998Allowed
Ravindra Prasad @ Ravindra Singh Vs Raja Ram Shah @ Rajaram Halwai and Another
Patna High Court · (1999) 1 BLJR 327
High Courts02 Dec 1998
Md. Firoz @ Afroj Alam Vs State of Bihar
Patna High Court · (1999) 1 BLJR 304 : (1999) 1 PLJR 179
Penal Code, 1860 (IPC) — Section 120B, 392, 394, 395
High Courts02 Dec 1998Dismissed
Shyam Narayan Kumar and Another Vs Pandit Kumar and Others
Patna High Court · (1999) 1 PLJR 204
Civil Procedure Code, 1908 (CPC) — Section 100Suits Valuation Act, 1887 — Section 11
High Courts02 Dec 1998Dismissed
Steel India Vs The State of Bihar and Others
Patna High Court · (1999) 2 BLJR 942 : (1999) 1 PLJR 586
Constitution of India, 1950 — Article 226
High Courts01 Dec 1998Allowed
Ram Babu Kumhar Vs State of Bihar
Patna High Court · (1999) 1 BLJR 464 : (1999) 1 PLJR 192
Evidence Act, 1872 — Section 27, 28Penal Code, 1860 (IPC) — Section 201, 302
High Courts01 Dec 1998
Rana Gajendra Prasad Singh Vs The Union of India (UOI) and Others
Patna High Court · (1999) 1 BLJR 371
Fundamental Rules — Rule 53(2)
High Courts27 Nov 1998
National Insurance Company Ltd. Vs Bhagmani Devi and Others
Patna High Court · (1999) 1 PLJR 615
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 41 Rule 27Motor Vehicles Act, 1939 — Section 95(2)
High Courts27 Nov 1998Allowed
Ranjit Sahay Jamuar and Another Vs State of Bihar and Others
Patna High Court · (1999) 1 PLJR 272
Bihar Financial Rules — Rule 74Bihar Service Code, 1952 — Rule 58
High Courts27 Nov 1998
Arun Kumar Mukherjee Vs The State of Bihar and Others
Patna High Court · (1999) 1 PLJR 254
High Courts27 Nov 1998Dismissed
Motilal Khatik Vs Sonia Mahtain and Others
Patna High Court · (1999) 3 BLJR 1493
Hindu Succession Act, 1956 — Section 19, 6Specific Relief Act, 1963 — Section 34