High Courts09 Jul 1999
Domco Smokeless Fuels (P) Ltd. Vs Coal India Limited and Others
Patna High Court · (2000) 1 BLJR 579
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,681 of 2,661
High Courts09 Jul 1999
Devendra Nath Tripathi Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 645
High Courts09 Jul 1999Dismissed
State of Bihar and Others Vs Jethmull Bhojraj
Patna High Court · (2000) 1 BLJR 199
Constitution of India, 1950 — Article 226Transfer of Property Act, 1882 — Section 58
High Courts09 Jul 1999Allowed
In Re: Ram Japu Rai and Others etc.
Patna High Court · (1999) CriLJ 4164 : (2000) 2 PLJR 20
Criminal Procedure Code, 1973 (CrPC) — Section 107, 161Penal Code, 1860 (IPC) — Section 120B, 149, 302, 34
High Courts09 Jul 1999Dismissed
Jagdeo Turi Vs State of Bihar and Others
Patna High Court · (2000) 1 PLJR 567
High Courts09 Jul 1999
Kamta Prasad Mishra Vs The Bihar State Housing Board and Others
Patna High Court · (1999) 3 PLJR 207
High Courts09 Jul 1999Allowed
Mahesh Jha and Others Vs The State of Bihar and Others
Patna High Court · (1999) 2 PLJR 885
Bihar Panchayat Samiti and Zila Parishad Act, 1961 — Section 50(1), 51, 66(3)
High Courts08 Jul 1999
Ram Gulam Shah and Sons and Others Vs Commissioner of Income Tax and Another
Patna High Court · (2000) 162 CTR 187 : (2000) 242 ITR 418 : (1999) 3 PLJR 409 : (2002) 123 TAXMAN 891
Income Tax Act, 1961 — Section 276C, 277
High Courts08 Jul 1999Allowed
Gulzar Ram and Others Vs Maheshwar Ram and Others
Patna High Court · (2000) 1 BLJR 552
High Courts08 Jul 1999Allowed
Sujash Chandra Tarafdar Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 366
High Courts08 Jul 1999
Satya Narain Prasad Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 36
High Courts08 Jul 1999Dismissed
Indumauli Tripathi and Another Vs The State of Bihar and Another
Patna High Court · (1999) 2 PLJR 871
Criminal Procedure Code, 1973 (CrPC) — Section 168, 482Hindu Marriage Act, 1955 — Section 13Penal Code, 1860 (IPC) — Section 498A
High Courts07 Jul 1999Allowed
Narayan Prasad Singh Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 515
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 10(2), 15(1), 5(1)
High Courts07 Jul 1999Dismissed
Sri Bishwanath Singh Vs The Ad hoc Managing Committee, Dayanand Vidyalaya and Others
Patna High Court · (1999) 3 PLJR 394
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 2
High Courts07 Jul 1999Allowed
Chhabinath Rai and Others Vs State of Bihar
Patna High Court · (1999) 3 BLJR 2078
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts07 Jul 1999
Muni Lal Kumhar and Others Vs State of Bihar
Patna High Court · (1999) 3 BLJR 1690 : (1999) 9 PLJR 917
Penal Code, 1860 (IPC) — Section 147, 148, 302, 304, 323
High Courts07 Jul 1999Allowed
Jag Narain Singh Vs Mathura Prasad Singh and Others
Patna High Court · (1999) 3 PLJR 650
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts07 Jul 1999Dismissed
Ganga Kumar Shrivastava Vs The State of Bihar
Patna High Court · (2000) 3 PLJR 5
Penal Code, 1860 (IPC) — Section 161Prevention of Corruption Act, 1947 — Section 19(3), 5(2), 6
High Courts07 Jul 1999
Chunnu Sahni Vs The State of Bihar
Patna High Court · (1999) 3 PLJR 357
Criminal Procedure Code, 1973 (CrPC) — Section 216, 313, 319, 319(1)Penal Code, 1860 (IPC) — Section 147, 301, 307, 323, 324