High Courts19 Jul 1999
Binoy Chandra Gorain Vs The State of Bihar
Patna High Court · (1999) 3 PLJR 187
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302, 304, 307, 84
COURT ARCHIVE
Patna High Court judgments
53,217 judgments · page 1,680 of 2,661
High Courts19 Jul 1999
National Insurance Company Ltd. Vs Hanif Sai and Others
Patna High Court · (2000) 2 PLJR 737
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts16 Jul 1999Allowed
Shanti Devi Vs State of Bihar and Others
Patna High Court · (2000) 2 PLJR 206
Bihar and Orissa Public Demands Recovery Act, 1914 — Section 3(6)
High Courts16 Jul 1999
Bhola Sah and Others etc. Vs The State of Bihar and Others
Patna High Court · AIR 2000 Patna 52 : (1999) 47 BLJR 1820 : (1999) 9 PLJR 851
Constitution of India, 1950 — Article 14, 226
High Courts16 Jul 1999Allowed
Union of India (UOI) Vs Ruby International
Patna High Court · (1999) 3 BLJR 1905
Railways Act, 1989 — Section 106
High Courts16 Jul 1999Allowed
Vijay Kumar Vs Shambhu Nath Prasad
Patna High Court · (1999) 3 PLJR 205
Bihar Buildings (Lease, Rent and Eviction) Control Act, 1982 — Section 15
High Courts15 Jul 1999Allowed
Sk. Manzoor Alam Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 1842 : (1999) 3 PLJR 538
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 8(1), 8(2)(i)
High Courts15 Jul 1999Allowed
Ekbali Devi and Another Vs The Collector and Others
Patna High Court · (1999) 3 PLJR 527
High Courts14 Jul 1999Allowed
Bisheshwar Pd. Yadav Vs State and Others
Patna High Court · (1999) 3 PLJR 117
Bihar Land Reforms (Fixation of Ceiling Area and Acquisition of Surplus Land) Act, 1961 — Section 5(1), 9(2)
High Courts14 Jul 1999Allowed
Smt. Shanti Devi Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 205
Public Demands Recovery Act — Section 11
High Courts13 Jul 1999
Shree Janki Cold Storage Vs Bihar State Electricity Board and Others
Patna High Court · (2000) 3 PLJR 405
High Courts13 Jul 1999
Santosh Kumar Vs The State of Bihar and Others
Patna High Court · (2000) 2 PLJR 826
High Courts13 Jul 1999Allowed
Kanhaiya Lal Sah and Others Vs The State of Bihar and Others
Patna High Court · (1999) 3 PLJR 318
Bihar Land Reforms Act, 1950 — Section 9Municipal Survey Rules — Rule 15(1)
High Courts12 Jul 1999Allowed
Nand Kishor Sharma and Eleven Ors. Vs The State of Bihar and Others
Patna High Court · (1999) 2 PLJR 910
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 21, 226Penal Code, 1860 (IPC) — Section 109, 148, 149, 201, 302
High Courts12 Jul 1999Allowed
Bihar Rajya Shahkarita Prabandhak Sangh and Others Vs State of Bihar and Others
Patna High Court · (1999) 3 BLJR 1873 : (1999) 3 PLJR 110
Constitution of India, 1950 — Article 12, 14, 21
High Courts12 Jul 1999Allowed
Raj Kishore Prasad and Another Vs State of Bihar
Patna High Court · (1999) 07 PAT CK 0060
High Courts12 Jul 1999
Sunil Singh and Others Vs State of Bihar
Patna High Court · (1999) 2 PLJR 903
Criminal Procedure Code, 1973 (CrPC) — Section 377, 382, 383, 384(1), 384(2)Patna High Court Rules, 1916 — Rule 12, 13, 14, 15, 35Penal Code, 1860 (IPC) — Section 320, 34
High Courts12 Jul 1999
Nakulesh Surendra Shahi and Others Vs Smt. Mithileshwari Devi and Others
Patna High Court · (1999) 3 BLJR 1911 : (1999) 3 PLJR 443
High Courts09 Jul 1999Allowed
M/s Jamshedpur Roller Flour Mills (P) Ltd. Vs The Bihar State Electricity Board and Others
Patna High Court · (1999) 3 PLJR 683