High Courts24 Mar 2022Dismissed

Premchand Vs Uttar Bihar Gramin Bank

Patna High Court · (2022) 03 PAT CK 0045

Constitution Of India, 1950 — Article 56(a), 67(a), 90(b), 94(b), 124(2)(a), 217(1)(a)Limitation Act, 1963 — Section 5Uttar Bihar Gramin Bank Officer And Employee Service Regulation, 2010 — Regulation 10, 10(1), 10(2)
High Courts23 Mar 2022Disposed Of

Lakshmeshwar Sah Vs State Of Bihar

Patna High Court · (2022) 03 PAT CK 0050

Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition And Excise Act, 2016 — Section 13, 30(a), 32(iii), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts23 Mar 2022Dismissed

Rashmi Singh Vs State Of Bihar

Patna High Court · (2022) 03 PAT CK 0048

Bihar Zila Parishad Secondary & Higher Secondary Teacher (Employment And Service Conditions), Rules, 2006 — Rule 3, 4, 5, 6
High Courts22 Mar 2022Disposed Of

Kumari Girja Sinha Vs State Of Bihar

Patna High Court · (2022) 03 PAT CK 0039

Constitution Of India, 1950 — Article 215Indian Penal Code, 1860 — Section 34, 272, 273, 279, 414, 427Bihar Prohibition and Excise Act, 2016 — Section 13, 30(a), 32(iii), 37(b)(c), 38(1), 41(1), 56, 58, 92, 93
High Courts21 Mar 2022Disposed Of

Nishant Deep Vs State Of Bihar

Patna High Court · (2022) 03 PAT CK 0035

Indian Penal Code, 1860 — Section 279, 337, 338Bihar State Prohibition and Excise Act, 2018 — Section 30(a), 37(b)(c)Motor Vehicles Act, 1988 — Section 185